← All Benches
ITAT Delhi Bench
81,130 judgments
M/S. KLG EDUCATIONAL SOCIETY,NEW DELHI vs CIT (EXEMPTIONS), LUCKNOW
ITA 2987/DEL/2017[]Status: Disposed6/12/2017
JOHNSON MATTHEY PUBLIC LTD. COMPANY,GURGAON vs DCIT (INTERNATIONAL TAXATION), NEW DELHI
ITA 1143/DEL/2016[2011-12]Status: Disposed6/12/2017AY 2011-12
DCIT, NEW DELHI vs M/S. ANSAL LANDMARK TOWNSHIP (P) LTD., NEW DELHI
ITA 238/DEL/2015[2011-12]Status: Disposed6/12/2017AY 2011-12
SKYLARK SECURITAS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5697/DEL/2014[2010-11]Status: Disposed6/12/2017AY 2010-11
DCIT, NEW DELHI vs M/S. SV LIQUOR (INDIA) LTD., NEW DELHI
ITA 5330/DEL/2014[2009-10]Status: Disposed6/12/2017AY 2009-10
DCIT, NEW DELHI vs M/S. SV LIQUOR (INDIA) LTD., NEW DELHI
ITA 5323/DEL/2014[2008-09]Status: Disposed6/12/2017AY 2008-09
DCIT, NEW DELHI vs M/S. SV LIQUOR (INDIA) LTD., NEW DELHI
ITA 5322/DEL/2014[2007-08]Status: Disposed6/12/2017AY 2007-08
DCIT, NEW DELHI vs M/S. SV LIQUOR (INDIA) LTD., NEW DELHI
ITA 5321/DEL/2014[2006-07]Status: Disposed6/12/2017AY 2006-07
DCIT, NEW DELHI vs M/S. SV LIQUOR (INDIA) LTD., NEW DELHI
ITA 5320/DEL/2014[2005-06]Status: Disposed6/12/2017AY 2005-06
DCIT, NEW DELHI vs M/S. SV LIQUOR (INDIA) LTD., NEW DELHI
ITA 5319/DEL/2014[2004-05]Status: Disposed6/12/2017AY 2004-05
DCIT, NEW DELHI vs M/S. ANSAL LANDMARK TOWNSHIP LTD., NEW DELHI
ITA 4820/DEL/2014[2010-11]Status: Disposed6/12/2017AY 2010-11
DCIT, NEW DELHI vs M/S. ALCATEL INDIA LTD., GURGAON
ITA 339/DEL/2012[2002-03]Status: Disposed6/12/2017AY 2002-03
ALCATEL LUCENT INDIA LTD.,GURGAON vs ITO, NEW DELHI
ITA 298/DEL/2012[2002-03]Status: Disposed6/12/2017AY 2002-03
JOINT DIRECTOR OF INCOME TAX (OSD), NEW DELHI vs M/S. WESTERN UNION FINANCIAL SERVICES INC., GURGAON
ITA 4956/DEL/2011[2008-09]Status: Disposed6/12/2017AY 2008-09
WESTERN UNION FINANCIAL SERVICES INC.,GURGAON vs DDIT, NEW DELHI
ITA 5649/DEL/2010[2007-08]Status: Disposed6/12/2017AY 2007-08
DCIT, NEW DELHI vs M/S. NOKIA INDIA (P) LTD., GURGAON
ITA 2380/DEL/2010[2003-04]Status: Pending6/12/2017AY 2003-04
PR COMMSIONER OF INCOEM TAX vs B.C. MANAGEMENT SERVICES PRIVATE LIMITED.
ITA/1117/20175/12/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PR. COMMISSIONER OF INCOME TAX -9 vs M/S UNITECH RESIDENTIAL RESORTS LIMITED
ITA/1116/20175/12/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PR. COMMISSIONER OF INCOME-TAX - 6, vs NEW HORIZON BUILDWELL P. LTD.
ITA/1112/20175/12/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINCIPAL COMMISSIONER OF INCOME TAX - 1 vs ANSAL HOUSING & CONSTRUCTION LTD.,
ITA/1111/20175/12/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA