← All Benches
ITAT Delhi Bench
81,130 judgments
BRIJ MOHAN SETH,NEW DELHI vs ACIT, CENTRAL CIRCLE-26, NEW DELHI
ITA 4979/DEL/2017[2010-11]Status: Disposed8/12/2017AY 2010-11
BRIJ MOHAN SETH,NEW DELHI vs ACIT, CENTRAL CIRCLE-26, NEW DELHI
ITA 4978/DEL/2017[2009-10]Status: Disposed8/12/2017AY 2009-10
DCIT, HARIDWAR vs M/S. UNITED CONCEPT & SOLUTION PVT. LTD., NOIDA
ITA 1768/DEL/2016[2011-12]Status: Disposed8/12/2017AY 2011-12
DCIT (INTERNATIONAL TAXATION), DEHRADUN vs M/S. SUNDOWNER OFFSHORE INTERNATIONAL (BERMUDA) LTD., DEHRADUN
ITA 1067/DEL/2016[2012-13]Status: Disposed8/12/2017AY 2012-13
SMT. NAVEEN SOLANKI,DELHI vs ITO, NEW DELHI
ITA 2392/DEL/2015[2009-10]Status: Disposed8/12/2017AY 2009-10
FREESCALE SEMICONDUCTOR INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1263/DEL/2015[2010-11]Status: Disposed8/12/2017AY 2010-11
M/S. D.D. TOWNSHIP LIMITED,NEW DELHI vs ITO, NEW DELHI
ITA 6802/DEL/2014[2009-10]Status: Disposed8/12/2017AY 2009-10
WHIRLPOOL OF INDIA LTD.,GURGAON vs DCIT, NEW DELHI
ITA 2231/DEL/2010[2003-04]Status: Disposed8/12/2017AY 2003-04
DCIT (LTU), NEW DELHI vs M/S WHIRLPOOL OF INDIA LTD., HARYANA
ITA 2094/DEL/2010[2003-04]Status: Disposed8/12/2017AY 2003-04
DCIT, FARIDABAD vs M/S. VSB INVESTMENT PVT. LTD., FARIDABAD
ITA 468/DEL/2016[2007-08]Status: Disposed8/12/2017AY 2007-08
ACIT, NEW DELHI vs M/S. AVISHKAR ENGINEERS, NEW DELHI
ITA 2788/DEL/2016[2010-11]Status: Disposed8/12/2017AY 2010-11
CIT vs MARUTI SUZUKI INDIA LTD
ITA/905/20117/12/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs MARUTI SUZUKI INDIA LTD
ITA/904/20117/12/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
PR. COMMISSIONER OF INCOME TAX-6 vs MARUTI SUZUKI INDIA LTD.
ITA/381/20167/12/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs MARUTI SUZUKI INDIA LTD
ITA/172/20127/12/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DEL vs M/S MARUTI UDYOG LTD.
ITA/976/20057/12/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX vs MARUTI SUZUKI INDIA LTD.
ITA/693/20097/12/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs MARUTI SUZUKI INDIA LTD
ITA/1028/20117/12/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
M/S MARUTI UDYOG LTD. vs COMMISSIONER OF INCOME TAX DEL
ITA/31/20057/12/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
M/S MARUTI UDYOG LTD. vs COMMISSIONER OF INCOME TAX DEL
ITA/442/20057/12/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
