← All Benches
ITAT Delhi Bench
81,130 judgments
M/S. PHI SEEDS PRIVATE LIMITED,HYDERABAD vs DCIT, NEW DELHI
ITA 1903/DEL/2014[2009-10]Status: Disposed18/12/2017AY 2009-10
M/S PHI SEEDS PVT. LTD.,HYDERABAD vs DCIT, NEW DELHI
ITA 3670/DEL/2013[2008-09]Status: Disposed18/12/2017AY 2008-09
M/S. BUSINESS INDIA TELEVISION INTERNATIONAL LTD.,MUMBAI vs ITO, NEW DELHI
ITA 1358/DEL/2013[2009-10]Status: Disposed18/12/2017AY 2009-10
PHI SEEDS PVT. LTD.,HYDERABAD vs ACIT, NEW DELHI
ITA 5285/DEL/2012[2007-08]Status: Disposed18/12/2017AY 2007-08
PHI SEEDS LTD vs ACIT COY CIRCLE 14 (1),
ITA 4383/DEL/2006[2003-2004]Status: Disposed18/12/2017AY 2003-2004
PHI SEEDS LTD. vs DCIT, CIRCLE-14(1),
ITA 1988/DEL/2006[2002-2003]Status: Disposed18/12/2017AY 2002-2003
HARISH KUMAR,DELHI vs ITO, NEW DELHI
ITA 4599/DEL/2016[2007-08]Status: Disposed18/12/2017AY 2007-08
PRINCIPAL COMMISSIONER OF INCOME TAX - 7 vs PINEWOOD INFORMATION SYSTEMS PVT. LTD.,
ITA/1146/201715/12/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
SPRINGER (INDIA) PRIVATE LIMITED vs ASSISTANT COMNIISSIONER OF INCOME TAX
ITA/1148/201715/12/2017
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
KRISHAN KUMAR,NEW DELHI vs ITO, WARD- 1, NARNAUL
ITA 3985/DEL/2017[2007-08]Status: Disposed15/12/2017AY 2007-08
LEMON PARK HOTEL & SPA,HALDWANI vs ITO, HALDWANI
ITA 3113/DEL/2017[2013-14]Status: Disposed15/12/2017AY 2013-14
LEMON PARK HOTEL & SPA,HALDWANI vs ITO, HALDWANI
ITA 3112/DEL/2017[2012-13]Status: Disposed15/12/2017AY 2012-13
M/S CORRNELL OVERSEAS PRIVATE LTD.,DELHI vs DCIT, NEW DELHI
ITA 5171/DEL/2016[2005-06]Status: Disposed15/12/2017AY 2005-06
M/S. IMPERIAL AUTO INDUSTRIES LTD.,NEW DELHI vs DCIT, FARIDABAD
ITA 4604/DEL/2016[2012-13]Status: Disposed15/12/2017AY 2012-13
JCIT, NEW DELHI vs M/S. INDIAN IRON STEEL CO. LTD., NEW DELHI
ITA 3994/DEL/2016[2004-05]Status: Disposed15/12/2017AY 2004-05
ACIT, NEW DELHI vs M/S SPICE RETAIL LTD., NEW DELHI
ITA 3269/DEL/2016[2011-12]Status: Disposed15/12/2017AY 2011-12
DCIT (E), NEW DELHI vs M/S NATIONAL ACCREDITATION BOARD FOR TESTING AND CALIBRATION LABORATORIES (NABL), NEW DELHI
ITA 2471/DEL/2016[2011-12]Status: Disposed15/12/2017AY 2011-12
VODAFONE MOBILE SERVICES LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 411/DEL/2015[2006-07 (F.Y.- 2005-06)]Status: Disposed15/12/2017
VODAFONE MOBILE SERVICES LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 410/DEL/2015[2005-06 (F.Y. 2004-05)]Status: Disposed15/12/2017
VODAFONE MOBILE SERVICES LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 409/DEL/2015[2004-05 (F.Y. 2003-04)]Status: Disposed15/12/2017
