← All Benches
ITAT Delhi Bench
81,139 judgments
ITO (TDS), HISAR vs UNION BANK OF INDIA, BHIWANI
ITA 2310/DEL/2015[2010-11 (F.Y. 2009-10)]Status: Disposed22/12/2017
ITO, NEW DELHI vs M/S. INDIAN YOUTH CENTRE TRUST VISHWA YUVAK KENDRA, NEW DELHI
ITA 1625/DEL/2015[2010-11]Status: Disposed22/12/2017AY 2010-11
ALOK RIM UDYOG (P) LTD.,UTTAR PRADESH vs ITO, SHAMLI
ITA 1546/DEL/2015[2010-11]Status: Disposed22/12/2017AY 2010-11
RESURGERE MINES & MINERALS INDIA LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 6600/DEL/2014[2008-09]Status: Disposed22/12/2017AY 2008-09
DCIT, NEW DELHI vs M/S. SENTISS PHARMA PVT. LTD., NEW DELHI
ITA 6189/DEL/2014[2011-12]Status: Disposed22/12/2017AY 2011-12
DCIT, GHAZIABAD vs M/S ANKIT BUILDERS (P) LTD., GHAZIABAD
ITA 1594/DEL/2011[2005-06]Status: Disposed22/12/2017AY 2005-06
ACIT, NEW DELHI vs M/S. AIMS PROMOTERS PVT. LTD., NEW DELHI
ITA 5888/DEL/2014[2011-12]Status: Disposed22/12/2017AY 2011-12
ACIT, NEW DELHI vs M/S. AIMS PROMOTERS PVT. LTD., NEW DELHI
ITA 5887/DEL/2014[2010-11]Status: Disposed22/12/2017AY 2010-11
ACIT, NEW DELHI vs M/S. AIMS PROMOTERS PVT. LTD., NEW DELHI
ITA 5886/DEL/2014[2009-10]Status: Disposed22/12/2017AY 2009-10
AIMS PROMOTERS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5518/DEL/2014[2011-12]Status: Disposed22/12/2017AY 2011-12
AIMS PROMOTERS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5517/DEL/2014[2010-11]Status: Disposed22/12/2017AY 2010-11
AIMS PROMOTERS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5516/DEL/2014[2009-10]Status: Disposed22/12/2017AY 2009-10
PR. COMMISSIONER OF INCOME TAX, DELHI - 2 vs M/S. CHEMICAL CONSTRUCTION INTERNATIONAL PVT. LTD.
ITA/1179/201721/12/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
ASIAN CONSOLIDATED INDUSTRIES LTD. FORMERLY TRANS ASIA PACKAGING LTD.) vs DY. COMMISSIONER OF INCOME TAX -CIRCLE 3(2)
ITA/1178/201721/12/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
SH. OM PARKASH,GURGAON vs ITO, GURGAON
ITA 81/DEL/2017[2011-12]Status: Disposed21/12/2017AY 2011-12
ITO (E), NEW DELHI vs M/S. N.P. GOEL EDUCATIONAL TRUST, NEW DELHI
ITA 73/DEL/2017[2012-13]Status: Disposed21/12/2017AY 2012-13
MARLIN TRAVELS P.LTD,DELHI vs ITO, WARD-16(2), NEW DELHI
ITA 5786/DEL/2017[2013-14]Status: Disposed21/12/2017AY 2013-14
RAKESH CHANDRA TIWARI,KICHHA vs ITO, WARD-1(5), RUDRAPUR
ITA 5785/DEL/2017[2012-13]Status: Disposed21/12/2017AY 2012-13
DELHI WATCH MARKETING P.LTD,NEW DELHI vs DCIT, CIRCLE-7(1), NEW DELHI
ITA 5783/DEL/2017[2014-15]Status: Disposed21/12/2017AY 2014-15
MANOJ VERMA,NEW DELHI vs ACIT,CIRCLE-58(1(, NEW DELHI
ITA 4902/DEL/2017[2007-08]Status: Disposed21/12/2017AY 2007-08