← All Benches
ITAT Delhi Bench
81,139 judgments
DCIT, GURGAON vs M/S. GUPTA METAL SHEETS (P) LTD., NEW DELHI
ITA 2062/DEL/2016[2010-11]Status: Disposed26/12/2017AY 2010-11
PREM CHAND GUPTA,NEW DELHI vs ITO, NEW DELHI
ITA 6744/DEL/2015[2011-12]Status: Disposed26/12/2017AY 2011-12
M/S. GOBIND KANDA & SONS HUF,HARYANA vs DCIT, NEW DELHI
ITA 4528/DEL/2015[2008-09]Status: Disposed26/12/2017AY 2008-09
M/S. GOBIND KANDA & SONS HUF,HARYANA vs DCIT, NEW DELHI
ITA 4527/DEL/2015[2007-08]Status: Disposed26/12/2017AY 2007-08
M/S. GOBIND KANDA & SONS HUF,HARYANA vs DCIT, NEW DELHI
ITA 4526/DEL/2015[2006-07]Status: Disposed26/12/2017AY 2006-07
M/S. GOBIND KANDA & SONS HUF,HARYANA vs DCIT, NEW DELHI
ITA 4524/DEL/2015[2004-05]Status: Disposed26/12/2017AY 2004-05
M/S. GOBIND KANDA & SONS HUF,HARYANA vs DCIT, NEW DELHI
ITA 4523/DEL/2015[2003-04]Status: Disposed26/12/2017AY 2003-04
M/S. GOBIND KANDA & SONS HUF,HARYANA vs DCIT, NEW DELHI
ITA 4522/DEL/2015[2002-03]Status: Disposed26/12/2017AY 2002-03
DCIT, NEW DELHI vs M/S. P.P. JEWELLERS PVT. LTD., DELHI
ITA 1708/DEL/2015[2012-13]Status: Disposed26/12/2017AY 2012-13
DCIT, NEW DELHI vs M/S. P.P. JEWELLERS PVT. LTD., DELHI
ITA 1707/DEL/2015[2011-12]Status: Disposed26/12/2017AY 2011-12
M/S. THDC INDIA LTD.,UTTRAKHAND vs ACIT, HARIDWAR
ITA 1559/DEL/2015[2010-11]Status: Disposed26/12/2017AY 2010-11
ITO, NEW DELHI vs SH. ANAND PAL SINGH, NEW DELHI
ITA 578/DEL/2013[2009-10]Status: Disposed26/12/2017AY 2009-10
DDIT, INTL. TAXATION, NEW DELHI vs M/S ERICSSON AB SWEDEN, NEW DELHI
ITA 2287/DEL/2013[2002-03]Status: Disposed26/12/2017AY 2002-03
M/S CHINA TRUST COMMERCIAL BANK,NEW DELHI vs ADIT, NEW DELHI
ITA 1257/DEL/2011[2006-07]Status: Pending26/12/2017AY 2006-07
PR. COMMISSIONER OF INCOME TAX(CENTRAL)-2 vs M/S NIIT LTD
ITA/1189/201722/12/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -2 vs NETAPP B.V.
ITA/1186/201722/12/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs RAMBAGH PALACE HOTELS PVT. LTD.,
ITA/1188/201722/12/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs RAMBAGH PALACE HOTELS PVT. LTD.,
ITA/1185/201722/12/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs R.G. BUILDWELL ENGINEERS LTD.,
ITA/1187/201722/12/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
PRINCIPAL COMMISSIONER OF INCOME TAX-7 vs R.G. BUILDWELL ENGINEERS LTD.,
ITA/1183/201722/12/2017
CASES PERTAINING TO SPL.DIVISION BENCHES
