← All Benches
ITAT Delhi Bench
81,139 judgments
M/S. SATYA PRAKASH & BROS. PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6296/DEL/2014[2006-07]Status: Disposed28/12/2017AY 2006-07
M/S. SPB 87 HOTELS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6270/DEL/2014[2008-09]Status: Disposed28/12/2017AY 2008-09
DCIT, NEW DELHI vs M/S. CHOWDRY ASSOCIATES, NEW DELHI
ITA 3301/DEL/2014[2010-11]Status: Disposed28/12/2017AY 2010-11
ACIT, KARNAL vs M/S GALAXY GLOBAL EDUCATIONAL TRSUT, KURUKSHETRA
ITA 2653/DEL/2013[2010-11]Status: Disposed28/12/2017AY 2010-11
M/S. LIBERTY GROUP MARKETING DN,KARNAL vs ACIT, KARNAL
ITA 2694/DEL/2012[2005-06]Status: Disposed28/12/2017AY 2005-06
DCIT, NEW DELHI vs M/S EAC INDUSTRIAL INGREDIENTS INDIA P. LTD., NEW DELHI
ITA 1801/DEL/2011[2006-07]Status: Disposed28/12/2017AY 2006-07
ITO, NEW DELHI vs M/S LONG ISLAND DOX SERVICES PVT. LTD., NEW DELHI
ITA 26/DEL/2010[2002-03]Status: Pending28/12/2017AY 2002-03
SUPER CASSETTES INDUSTRIES PVT. LTD.,NOIDA vs ACIT (TDS), NOIDA
ITA 702/DEL/2016[2010-11]Status: Disposed27/12/2017AY 2010-11
ITO, NEW DELHI vs LATE SH. RAM KUMAR, LEGAL HEIRS SH. AMIT KUMAR & SMT. RAJKUMARI, NEW DELHI
ITA 6495/DEL/2016[2012-13]Status: Disposed27/12/2017AY 2012-13
SH. RAJESH KUMAR KUKREJA,DELHI vs DCIT, DELHI
ITA 4056/DEL/2016[2015-16]Status: Disposed27/12/2017AY 2015-16
M/S VINAYAK EDUCATION SOCIETY,NOIDA vs DCIT (TDS), NOIDA
ITA 2238/DEL/2016[2011-12]Status: Disposed27/12/2017AY 2011-12
ACIT, NEW DELHI vs SH. DUSHYANT KUMAR JAIN, DELHI
ITA 1468/DEL/2016[2011-12]Status: Disposed27/12/2017AY 2011-12
ACIT (EXEMPTION), NEW DELHI vs HAMDARD DAWAKHANA (WAKF), NEW DELHI
ITA 1247/DEL/2016[2010-11]Status: Disposed27/12/2017AY 2010-11
DCIT, NEW DELHI vs M/S. PURI CONSTRUCTION PVT. LTD., NEW DELHI
ITA 754/DEL/2015[2006-07]Status: Disposed27/12/2017AY 2006-07
PIYUSH SHELTERS INDIA PVT. LTD.,FARIDABAD vs DCIT, FARIDABAD
ITA 6820/DEL/2015[2009-10]Status: Disposed27/12/2017AY 2009-10
ITO, NEW DELHI vs M/S. AYURVEDANT PRODUCTS PVT. LTD., NEW DELHI
ITA 3515/DEL/2015[2008-09]Status: Disposed27/12/2017AY 2008-09
SHRI RAJINDER SAHIL SHARMA,DELHI vs ACIT, NEW DELHI
ITA 2493/DEL/2015[2011-12]Status: Disposed27/12/2017AY 2011-12
ACIT, NEW DELHI vs M/S. AVK SEG (INDIA) POWER LTD., PUNE
ITA 6731/DEL/2014[2005-06]Status: Disposed27/12/2017AY 2005-06
RAKESH KHANNA,NEW DELHI vs ITO, NEW DELHI
ITA 6498/DEL/2014[2005-06]Status: Disposed27/12/2017AY 2005-06
ACIT, NEW DELHI vs M/S. RAJ REFULLERS & FIRE SAFETY EQUIPMENT PVT. LTD., NEW DELHI
ITA 6495/DEL/2014[2007-08]Status: Disposed27/12/2017AY 2007-08
