← All Benches

ITAT Delhi Bench

81,139 judgments

DCIT, NEW DELHI vs M/S. RAMA VISION LIMITED, NEW DELHI

ITA 669/DEL/2014[1995-96]Status: Disposed2/1/2018AY 1995-96

DCIT, NEW DELHI vs M/S. SANMATI PROPERTIES LTD., NEW DELHI

ITA 6688/DEL/2014[2005-06]Status: Disposed2/1/2018AY 2005-06

ACIT, NEW DELHI vs M/S. SHRI HARI INVESTMENT, NEW DELHI

ITA 6062/DEL/2014[2010-11]Status: Disposed2/1/2018AY 2010-11

M/S. VEGAN COLLOIDS LTD.,BHIWANI vs CIT, HISAR

ITA 5818/DEL/2014[2008-09]Status: Disposed2/1/2018AY 2008-09

M/S. MACAWBER BEEKAY PVT. LTD.,NEW DELHI vs ADDL.CIT, NEW DELHI

ITA 581/DEL/2014[2009-10]Status: Disposed2/1/2018AY 2009-10

KOHLER INDIA CORPORATION PVT. LTD.,GURGAON vs DCIT, GURGAON

ITA 3861/DEL/2014[2010-11 (F.Y. 2009-10)]Status: Disposed2/1/2018

KOHLER INDIA CORPORATION PVT. LTD.,GURGAON vs DCIT, GURGAON

ITA 3860/DEL/2014[2009-10 (F.Y. 2008-09)]Status: Disposed2/1/2018

DCIT, NEW DELHI vs M/S. TULIP INFRATECH PVT. LTD., NEW DELHI

ITA 3843/DEL/2014[2010-11]Status: Disposed2/1/2018AY 2010-11

MR. SANJEEV GUPTA,NEW DELHI vs ADDL.CIT, NEW DELHI

ITA 3366/DEL/2014[2010-11]Status: Disposed2/1/2018AY 2010-11

M/S. VIKRANT SINGH YADAV & CO. AOP,ROHTAK vs ACIT, REWARI

ITA 3077/DEL/2014[2003-04]Status: Disposed2/1/2018AY 2003-04

SH. SUNIL BHALLA,NEW DELHI vs ITO, NEW DELHI

ITA 1561/DEL/2014[2009-10]Status: Disposed2/1/2018AY 2009-10

SHIVALIK CONSTRUCTIONS P. LTD.,DEHRADUN vs ITO, NEW DELHI

ITA 1026/DEL/2013[2009-10]Status: Disposed2/1/2018AY 2009-10

SHRI HAR PRASAD,NEW DELHI vs ITO, MEERUT

ITA 6084/DEL/2012[2007-08]Status: Disposed2/1/2018AY 2007-08

M/S. KAVERI INFRASTRCTURE PVT. LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 5012/DEL/2012[2003-04]Status: Disposed2/1/2018AY 2003-04

ACIT, NEW DELHI vs M/S. DIMENSION PROMOTERS PVT. LTD., NEW DELHI

ITA 1105/DEL/2011[2002-03]Status: Disposed2/1/2018AY 2002-03

SH. SANJAY DHANDHANIA,GHAZIABAD vs ITO, GHAZIABAD

ITA 6661/DEL/2014[2010-11]Status: Disposed2/1/2018AY 2010-11

ACIT, NEW DELHI vs M/S. SHRI HARI INVESTMENT, NEW DELHI

ITA 6063/DEL/2014[2011-12]Status: Disposed2/1/2018AY 2011-12

M/S BRAHMAPUTRA FINLEASE (P) LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 3332/DEL/2017[2007-08]Status: Disposed29/12/2017AY 2007-08

ACIT, NEW DELHI vs SH. RAHUL JUNEJA, FARIDABAD

ITA 4568/DEL/2015[2011-12]Status: Disposed29/12/2017AY 2011-12

M/S. VRB FOODS (P) LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 2292/DEL/2015[2011-12]Status: Disposed29/12/2017AY 2011-12