← All Benches
ITAT Delhi Bench
81,208 judgments
M/S. EXCEL INFOTECH LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 928/DEL/2015[2007-08]Status: Disposed27/2/2018AY 2007-08
ACIT (EXEMPTION), GHAZIABAD vs M/S. CITY EDUCATIONAL TRUST, NOIDA
ITA 899/DEL/2015[2010-11]Status: Disposed27/2/2018AY 2010-11
HINDON RIVER MILLS LTD.,GHAZIABAD vs DCIT, GHAZIABAD
ITA 5697/DEL/2015[2010-11]Status: Disposed27/2/2018AY 2010-11
SHRI SANJAY KUMAR TYAGI,MEERUT vs ACIT, MEERUT
ITA 4979/DEL/2015[2008-09]Status: Disposed27/2/2018AY 2008-09
NOKIA CORPORATION,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 2142/DEL/2015[2010-11]Status: Disposed27/2/2018AY 2010-11
ITO, NEW DELHI vs M/S. MOHAIR INVESTMENT & TRADING CO. PVT. LTD., NEW DELHI
ITA 126/DEL/2015[2002-03]Status: Disposed27/2/2018AY 2002-03
ACIT, NEW DELHI vs M/S. SCHNEIDER ELECTRIC CONZERV INDIA PVT. LTD., GURGAON
ITA 6690/DEL/2014[2009-10]Status: Disposed27/2/2018AY 2009-10
DCIT, NEW DELHI vs M/S. BHARTI TELECOM LTD., NEW DELHI
ITA 5667/DEL/2014[2011-12]Status: Disposed27/2/2018AY 2011-12
DCIT, NEW DELHI vs M/S. SB PACKAGING LTD., NEW DELHI
ITA 5318/DEL/2014[2008-09]Status: Disposed27/2/2018AY 2008-09
ITO, NARNAUL vs SMT. SAVITA DEVI L/H OF LATE SH. VIJAY KUMAR, NARNAUL
ITA 5311/DEL/2014[2008-09]Status: Disposed27/2/2018AY 2008-09
DCIT, NEW DELHI vs M/S. M.N. SECURITIES PVT. LTD., NEW DELHI
ITA 3833/DEL/2014[2006-07]Status: Disposed27/2/2018AY 2006-07
DCIT, NEW DELHI vs M/S. M.N. SECURITIES PVT. LTD., NEW DELHI
ITA 3832/DEL/2014[2005-06]Status: Disposed27/2/2018AY 2005-06
M/S. NAV-YUG SEWING MACHINE CO. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 281/DEL/2014[2009-10]Status: Disposed27/2/2018AY 2009-10
M/S. NAV-YUG SEWING MACHINE CO. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 280/DEL/2014[2008-09]Status: Disposed27/2/2018AY 2008-09
ITO, NEW DELHI vs M/S. PAAM ANTIBIOTICS LIMITED, NEW DELHI
ITA 2327/DEL/2014[2007-08]Status: Disposed27/2/2018AY 2007-08
SH. SANJAY KUMAR,MEERUT vs CIT, MEERUT
ITA 2725/DEL/2013[2008-09]Status: Disposed27/2/2018AY 2008-09
SCHNEIDER ELECTRIC INDIA PVT. LTD.,GURGAON vs DCIT, NEW DELHI
ITA 1585/DEL/2013[2003-04]Status: Disposed27/2/2018AY 2003-04
NOKIA INDIA PRIVATE LIMITED vs DEPUTY DIRECTOR OF INCOME TAX
ITA/764/201526/2/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SUNIL GAUR
THE PR. COMMISSIONER OF INCOME TAX -INTERNATIONAL TAXATION-2 vs KSS ENGINEERING LTD.
ITA/250/201826/2/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE COMMISSIONER OF INCOME TAX -INTERNATIONA TAXATION-2 vs KSS ENGINEERING LTD.
ITA/249/201826/2/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA