← All Benches
ITAT Delhi Bench
77,368 judgments
NXTENO TRANSFORMATION PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 18(3), DELHI, DELHI
ITA 5007/DEL/2026[2019-20]Status: Disposed21/9/2026AY 2019-20
NXTENO TRANSFORMATION PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD 18(3), DELHI, DELHI
ITA 5006/DEL/2026[2019-20]Status: Disposed21/9/2026AY 2019-20
GLADIUS HOSPITALITY PRIVATE LIMITED,GREATER NOIDA vs ITO, NOIDA
ITA 4540/DEL/2026[2020-21]Status: Disposed21/9/2026AY 2020-21
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs RRG ENTERPRISES PRIVATE LIMITED, DELHI
ITA 3986/DEL/2026[2013-14]Status: Disposed21/9/2026AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs RRG ENTERPRISES PRIVATE LIMITED(ERSTWHILE ULIKE HOLDINGS PVT. LTD.), DELHI
ITA 3985/DEL/2026[2012-13]Status: Disposed21/9/2026AY 2012-13
BALGOPAL COLD STORAGES PRIVATE LIMITED,. vs ITO WARD-1(1), FARIDABAD, .
ITA 3741/DEL/2026[2016-17]Status: Disposed21/9/2026AY 2016-17
BLUE BELL DR RAM TIRTH DUBE MEMORIAL SHIKSHA SANSTHAN,FATEHGARH vs EXEMPTION WARD, GHAZIABAD
ITA 3370/DEL/2026[2018-19]Status: Disposed21/9/2026AY 2018-19
CHOUDHARY CONSTRUCTIONS AND EARTHMOVERS CO.,CHARKHI DADRI vs INCOME TAX OFFICER, CHARKHI DADRI, CHARKHI DADRI
ITA 3225/DEL/2026[2018-19]Status: Disposed21/9/2026AY 2018-19
RAKESH KUMAR,DELHI vs ITO, WARD 14(1), DELHI
ITA 2746/DEL/2026[2017-18]Status: Disposed21/9/2026AY 2017-18
INDERJEET CHOPRA,NEW DELHI vs ITO WARD 58(8) DELHI, DELHI
ITA 1862/DEL/2026[2017-18]Status: Disposed21/9/2026AY 2017-18
DEEPAK GOEL,DELHI vs ACIT CIRCLE-43(1), DELHI
ITA 1730/DEL/2026[2014-2015]Status: Disposed21/9/2026AY 2014-2015
SHRI GANESH AUTO PARTS CENTRE,NEW DELHI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT
ITA 1504/DEL/2026[2017-18]Status: Disposed21/9/2026AY 2017-18
DR ENGINEERS PRIVATE LIMITED,DELHI vs COMMISSIONER OF INCOME-TAX (APPEALS), DELHI
ITA 8723/DEL/2025[2018-19]Status: Disposed21/9/2026AY 2018-19
NAVNIDHI GOYAL,GURGAON vs ITO,WARD 3(1),GURGAON, GURGAON
ITA 8097/DEL/2025[2016-17]Status: Disposed21/9/2026AY 2016-17
EXPEDIA LODGING PARTNER SERVICES SARL,SWITZERLAND vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2)(2), INTERNATIONAL TAXATION, DELHI, INTERNATIONAL TAXATION, DELHI
ITA 1943/DEL/2025[2018-19]Status: Disposed21/9/2026AY 2018-19
EXPEDIA LODGING PARTNER SERVICES SARL,SWITZERLAND vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2)(2), INTERNATIONAL TAXATION, DELHI, INTERNATIONAL TAXATION, DELHI
ITA 1886/DEL/2025[2022-23]Status: Disposed21/9/2026AY 2022-23
ACIT CIRCLE-3(1)(1), INTERNATIONAL TAXATION, NEW DELHI vs TOYOTA TSUSHO CORPORATION, GURGAON
ITA 1908/DEL/2020[2015-16]Status: Disposed21/9/2026AY 2015-16
TOYOTA TSUSHO CORPORATION,GURGAON vs DCIT CIRCLE-3(1)(1) INTERNATIONAL TAXATION, NEW DELHI
ITA 1514/DEL/2020[2016-17]Status: Disposed21/9/2026AY 2016-17
TOYOTA TSUSHO CORPORATION,GURGAON vs DCIT CIRCLE 3(1)(1) INTERNATIONAL TAXATION, NEW DELHI
ITA 1513/DEL/2020[2015-16]Status: Disposed21/9/2026AY 2015-16
DCIT CIRCLE-3(1)(1) INTERNATIONAL TAXATION, NEW DELHI vs TOYOTA TSUSHO CORPORATION, GURGAON
ITA 1508/DEL/2020[2016-17]Status: Disposed21/9/2026AY 2016-17
