← All Benches
ITAT Delhi Bench
81,208 judgments
DIRECTOR OF INCOME TAX vs M/S ROYAL AIRWAYS LTD.
ITA - 844 / 20068/5/2018
DIRECTOR OF INCOME TAX vs M/S ROYAL AIRWAYS LTD.
ITA - 843 / 20068/5/2018
`IRECTOR OF INCOME TAX vs M/S ROYAL AIRWAYS LTD.
ITA - 842 / 20068/5/2018
DIRECTOR OF INCOME TAX vs M/S ROYAL AIRWAYS LTD.
ITA - 841 / 20068/5/2018
DIRECTOR OF INCOME TAX D vs M/S ROYAL AIRWAYS LTD.
ITA - 840 / 20068/5/2018
DIRECTOR OF INCOME TAX vs M/S ROYAL AIRWAYS LTD.
ITA - 839 / 20068/5/2018
DIRECTOR OF INCOME TAX vs M/S ROYAL AIRWAYS LTD.
ITA - 838 / 20068/5/2018
DIRECTOR OF INCOME TAX vs M/S ROYAL AIRWAYS LTD.
ITA - 837 / 20068/5/2018
DIRECTOR OF INCOME TAX vs M/S ROYAL AIRWAYS LTD.
ITA - 832 / 20068/5/2018
PR. COMMISSIONER OF INCOME TAX-2 vs CASIO INDIA COMPANY PVT LTD
ITA/544/20187/5/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE COMMISSIONER OF INCOME TAX -EXEMPTION vs NEW DELHI YOUNG MEN'S CHRISTIAN ASSOICATION
ITA/537/20187/5/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PR. COMMISSIONER OF INCOME TAX (CENTRAL) - 2 vs RENU NANDA
ITA/529/20187/5/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-18 vs DEVI DASS SANTOSH KUMAR(HUF),
ITA/1133/20174/5/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
SKYLARK HOSPITALITY INDIA (P) LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6431/DEL/2014[2010-11]Status: Disposed3/5/2018AY 2010-11
DCIT, NEW DELHI vs M/S. M.A. PROJECTS (P) LTD., NEW DELHI
ITA 565/DEL/2014[2007-08]Status: Disposed3/5/2018AY 2007-08
PARADISE MERCHANTS PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 4992/DEL/2014[2008-09]Status: Disposed3/5/2018AY 2008-09
ITO, NEW DELHI vs SH. NARESH KUMAR TOMAR, NEW DELHI
ITA 6335/DEL/2013[2007-08]Status: Disposed3/5/2018AY 2007-08
M/S. CJ INTERNATIONAL HOTELS LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4534/DEL/2015[2011-12 (F.Y. 2010-11)]Status: Disposed3/5/2018
MR. ABID MALIK MOHAMMAD,NEW DELHI vs ITO, NEW DELHI
ITA 206/DEL/2015[2010-11]Status: Disposed3/5/2018AY 2010-11
DCIT (E), NEW DELHI vs R.B. SETH JESSA RAM & BROS. CHARITABLE HOSPITAL TRUST, NEW DELHI
ITA 184/DEL/2015[2010-11]Status: Disposed3/5/2018AY 2010-11
