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ITAT Delhi Bench

81,208 judgments

ACIT, NEW DELHI vs M/S. SEAGRAM DISTILLERIES (P) LTD., NEW DELHI

ITA 6813/DEL/2013[2008-09]Status: Disposed8/5/2018AY 2008-09

ACIT, NEW DELHI vs M/S. SEAGRAM DISTILLERIES (P) LTD., NEW DELHI

ITA 6812/DEL/2013[2007-08]Status: Disposed8/5/2018AY 2007-08

ACIT, NEW DELHI vs M/S. SEAGRAM DISTILLERIES (P) LTD., NEW DELHI

ITA 6811/DEL/2013[2006-07]Status: Disposed8/5/2018AY 2006-07

ACIT, NEW DELHI vs M/S. SEAGRAM DISTILLERIES (P) LTD., NEW DELHI

ITA 6810/DEL/2013[2005-06]Status: Disposed8/5/2018AY 2005-06

ADIT (E), NEW DELHI vs NATRIP IMPLEMENTATION SOCIETY, NEW DELHI

ITA 4278/DEL/2012[2009-10]Status: Disposed8/5/2018AY 2009-10

ITO, NEW DELHI vs M/S. NSCC FINLEASE (P) LTD., NEW DELHI

ITA 4614/DEL/2010[2002-03]Status: Disposed8/5/2018AY 2002-03

DCIT, NEW DELHI vs M/S. NALWA STEEL & POWER LTD., NEW DELHI

ITA 4560/DEL/2010[2007-08]Status: Disposed8/5/2018AY 2007-08

DIRECTOR OF INCOME TAX vs M/S ROYAL AIRWAYS LTD.

ITA/841/20068/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

DIRECTOR OF INCOME TAX vs M/S ROYAL AIRWAYS LTD.

ITA/843/20068/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

DIRECTOR OF INCOME TAX vs M/S ROYAL AIRWAYS LTD.

ITA/838/20068/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

`IRECTOR OF INCOME TAX vs M/S ROYAL AIRWAYS LTD.

ITA/842/20068/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

DIRECTOR OF INCOME TAX vs M/S ROYAL AIRWAYS LTD.

ITA/1015/20068/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

DIRECTOR OF INCOME TAX vs M/S ROYAL AIRWAYS LTD.

ITA/839/20068/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

DIRECTOR OF INCOME TAX D vs M/S ROYAL AIRWAYS LTD.

ITA/840/20068/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PR. COMMISSIONER OF INCOME TAX, AGRA vs SHRI DEVI DASS GARG

ITA/550/20188/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

DIRECTOR OF INCOME TAX vs M/S ROYAL AIRWAYS LTD.

ITA/847/20068/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

DIRECTOR OF INCOME TAX vs M/S ROYAL AIRWAYS LTD.

ITA/844/20068/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

DIRECTOR OF INCOME TAX NEW DEL vs M/S ROYAL AIRWAYS LTD.

ITA/1009/20068/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

DIRECTOR OF INCOME TAX INTER.T vs M/S MODILUFT LTD.

ITA/772/20048/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

DIRECTOR OF INCOME TAX vs M/S ROYAL AIRWAYS LTD.

ITA/846/20068/5/2018

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA