← All Benches
ITAT Delhi Bench
81,208 judgments
RAJ KUMAR KAKRANIA,NEW DELHI vs DCIT, NEW DELHI
ITA 1397/DEL/2015[2011-12]Status: Disposed30/5/2018AY 2011-12
DCIT, NEW DELHI vs SHALIMAR TOWN PLANNERS PVT. LTD., NEW DELHI
ITA 1077/DEL/2015[2010-11]Status: Disposed30/5/2018AY 2010-11
SH. SANJEEV KUMAR,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR
ITA 6635/DEL/2014[2010-11]Status: Disposed30/5/2018AY 2010-11
ASHISH DHAM,DELHI vs DCIT, NEW DELHI
ITA 6607/DEL/2014[2007-08]Status: Disposed30/5/2018AY 2007-08
ADIT, NEW DELHI vs SH. GOBIND GULATI, NEW DELHI
ITA 5967/DEL/2014[2005-06]Status: Disposed30/5/2018AY 2005-06
M/S. SMARTSPACE INFRASTRUCTURE PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5762/DEL/2014[2011-12]Status: Disposed30/5/2018AY 2011-12
ITO, NEW DELHI vs M/S. PRECISION MOULDS & DIES PVT. LTD., NEW DELHI
ITA 5699/DEL/2014[2010-11]Status: Disposed30/5/2018AY 2010-11
ACIT, NEW DELHI vs M/S. SAGA TOWNSHIP PVT. LTD., NEW DELHI
ITA 436/DEL/2014[2007-08]Status: Disposed30/5/2018AY 2007-08
ACIT, NEW DELHI vs M/S. SAAMAG DEVELOPERS PVT. LTD., NEW DELHI
ITA 433/DEL/2014[2006-07]Status: Disposed30/5/2018AY 2006-07
SAGA DEVELOPERS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 3165/DEL/2014[2009-10]Status: Disposed30/5/2018AY 2009-10
M/S. SAAMAG DEVELOPERS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 3000/DEL/2014[2009-10]Status: Disposed30/5/2018AY 2009-10
M/S. SAGA DEVELOPERS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2999/DEL/2014[2006-07]Status: Disposed30/5/2018AY 2006-07
DCIT, NEW DELHI vs M/S. SAGA DEVELOPERS PVT. LTD., NEW DELHI
ITA 2604/DEL/2014[2009-10]Status: Disposed30/5/2018AY 2009-10
DCIT, NEW DELHI vs M/S. SAGA DEVELOPERS PVT. LTD., NEW DELHI
ITA 2602/DEL/2014[2006-07]Status: Disposed30/5/2018AY 2006-07
DCIT, NEW DELHI vs M/S. SAAMAG DEVELOPERS PVT. LTD., NEW DELHI
ITA 2601/DEL/2014[2009-10]Status: Disposed30/5/2018AY 2009-10
ACIT, NEW DELHI vs M/S. PLASTO PACKS INDUSTRIES, DELHI
ITA 215/DEL/2014[2009-10]Status: Disposed30/5/2018AY 2009-10
ACIT, NEW DELHI vs M/S SSA, INTERNATIONAL LTD., NEW DELHI
ITA 5051/DEL/2013[2010-11]Status: Disposed30/5/2018AY 2010-11
CORNING SAS-INDIA BRANCH OFFICE,GURGAON vs DDIT, NEW DELHI
ITA 4795/DEL/2010[2005-06]Status: Disposed30/5/2018AY 2005-06
DY. DIRECTOR OF INCOME TAX, NEW DELHI vs CORNING SAS- INDIA BRANCH OFFICE, GURGAON
ITA 4678/DEL/2010[2005-06]Status: Disposed30/5/2018AY 2005-06
THE .. COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION -2 vs MASTERCARD INTERNATIONAL INC.
ITA/649/201828/5/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
