← All Benches
ITAT Delhi Bench
81,208 judgments
ACIT, FARIDABAD vs M/S. VOITH PAPER FABRICS INDIA LTD, FARIDABAD
ITA 1196/DEL/2015[2010-11]Status: Disposed7/6/2018AY 2010-11
DCIT, NEW DELHI vs M/S. D.D. CONSTRUCTION PVT. LTD., NEW DELHI
ITA 2726/DEL/2014[2010-11]Status: Disposed7/6/2018AY 2010-11
M/S. BOEING INTERNATIONAL CORPORATION INDIA PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1118/DEL/2014[2009-10]Status: Disposed7/6/2018AY 2009-10
NIKUNJ JAJODIA,NEW DELHI vs ITO, WARD- 52(5), NEW DELHI
ITA 7673/DEL/2017[2013-14]Status: Disposed6/6/2018AY 2013-14
INDERJEET SINGH,NOIDA vs ITO, WARD- 1(5), NOIDA
ITA 7601/DEL/2017[2009-10]Status: Disposed6/6/2018AY 2009-10
CLEARVIEW HEALTHCARE P.LTD,DELHI vs ITO, WARD-6(2), NEW DELHI
ITA 7472/DEL/2017[2013-14]Status: Disposed6/6/2018AY 2013-14
INSPECTORATE (SHANGHAI) LTD.,GURGAON vs ASSISTANT DIRECTOR OF INCOME TAX, NEW DELHI
ITA 4918/DEL/2016[2010-11]Status: Disposed6/6/2018AY 2010-11
INSPECTORATE SINGAPORE PTE. LTD.,GURGAON vs ASSISTANT DIRECTOR OF INCOME TAX, NEW DELHI
ITA 4917/DEL/2016[2010-11]Status: Disposed6/6/2018AY 2010-11
JCIT (OSD), GHAZIABAD vs M/S. SHRI BANKEY BIHARI EDUCATIONAL SOCIETY, GHAZIABAD
ITA 2882/DEL/2016[2012-13]Status: Disposed6/6/2018AY 2012-13
ACIT, NEW DELHI vs M/S SPLENDOR LANDBASE LTD., NEW DELHI
ITA 2461/DEL/2016[2010-11]Status: Disposed6/6/2018AY 2010-11
M/S. MARUBENI INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1444/DEL/2016[2011-12]Status: Disposed6/6/2018AY 2011-12
DCIT (EXEMPTION), GHAZIABAD vs M/S. HAPUR PILKHUWA DEVELOPMENT AUTHORITY, HAPUR
ITA 1386/DEL/2016[2011-12]Status: Disposed6/6/2018AY 2011-12
DCIT (EXEMPTION), GHAZIABAD vs M/S. HAPUR PILKHUWA DEVELOPMENT AUTHORITY, HAPUR
ITA 1385/DEL/2016[2010-11]Status: Disposed6/6/2018AY 2010-11
DCIT (EXEMPTION), GHAZIABAD vs M/S. HAPUR PILKHUWA DEVELOPMENT AUTHORITY, HAPUR
ITA 1384/DEL/2016[2009-10]Status: Disposed6/6/2018AY 2009-10
DCIT (E), NEW DELHI vs M/S. NATIONAL INTERNET EXCHANGE OF INDIA, NEW DELHI
ITA 2676/DEL/2015[2011-12]Status: Disposed6/6/2018AY 2011-12
KOP SURFACE PRODUCTS (SERVICES) PTE LTD.,NOIDA vs DDIT, DEHRADUN
ITA 215/DEL/2015[2011-12]Status: Disposed6/6/2018AY 2011-12
M/S KLM ROYAL DUTCH AIRLINES,NEW DELHI vs ACIT, NEW DELHI
ITA 1240/DEL/2015[2011-12]Status: Disposed6/6/2018AY 2011-12
DCIT, NEW DELHI vs SHRI SHYAM SUNDER KHEMKA, DELHI
ITA 6059/DEL/2014[2011-12]Status: Disposed6/6/2018AY 2011-12
DCIT (INTERNATIONAL TAXATION), DEHRADUN vs M/S. B.J. SERVICES COMPNANY ME LTD., DEHRADUN
ITA 6261/DEL/2016[2012-13]Status: Disposed5/6/2018AY 2012-13
DCIT (INTERNATIONAL TAXATION), DEHRADUN vs M/S. HALLIBURTON OFFSHORE SERVICES INC., MUMBAI
ITA 6260/DEL/2016[2012-13]Status: Disposed5/6/2018AY 2012-13