← All Benches
ITAT Delhi Bench
81,208 judgments
GORIKA INVESTMENT AND EXPORTS PVT. LTD.,NEW DELHI vs ITO, WARD- 10(2), NEW DELHI
ITA 3396/DEL/2018[2009-10]Status: Disposed13/6/2018AY 2009-10
LILU RAM,GURGAON vs ITO, WARD- 2(5), GURGAON
ITA 160/DEL/2018[2011-12]Status: Disposed13/6/2018AY 2011-12
NISHCHAL SELHI,GHAZIABAD vs ITO, WARD- 1(4), GHAZIABAD
ITA 154/DEL/2018[2008-09]Status: Disposed13/6/2018AY 2008-09
EFACEC SWITCHGEAR INDIA PVT. LTD.,NEW DELHI vs DCIT, CIRCLE- 8(1), NEW DELHI
ITA 7817/DEL/2017[2013-14]Status: Disposed13/6/2018AY 2013-14
SHIV CHARAN GOEL,NEW DELHI vs ITO, WARD- 56(4), NEW DELHI
ITA 4035/DEL/2017[2010-11]Status: Disposed13/6/2018AY 2010-11
HERO MOTOCORP LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1616/DEL/2017[2012-13]Status: Disposed13/6/2018AY 2012-13
M/S. G.N. INFOMEDIA P. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5371/DEL/2016[2012-13]Status: Disposed13/6/2018AY 2012-13
SHRI SURAJ BHAN,HARYANA vs ITO, ROHTAK
ITA 7/DEL/2015[2012-13]Status: Disposed13/6/2018AY 2012-13
DCIT, NEW DELHI vs MAHARASHTRA SEAMLESS LTD., NEW DELHI
ITA 6458/DEL/2015[2009-10]Status: Disposed13/6/2018AY 2009-10
HANS ISPAT LTD.,AHMEDABAD vs ACIT, NEW DELHI
ITA 3852/DEL/2015[2010-11]Status: Disposed13/6/2018AY 2010-11
HANS ISPAT LTD.,AHMEDABAD vs ACIT, NEW DELHI
ITA 3851/DEL/2015[2009-10]Status: Disposed13/6/2018AY 2009-10
HANS ISPAT LTD.,AHMEDABAD vs ACIT, NEW DELHI
ITA 3850/DEL/2015[2008-09]Status: Disposed13/6/2018AY 2008-09
HANS ISPAT LTD.,AHMEDABAD vs ACIT, NEW DELHI
ITA 3849/DEL/2015[2007-08]Status: Disposed13/6/2018AY 2007-08
ASIAN OILFIELD SERVICES LTD.,GURGAON vs PR. CIT, GURGAON
ITA 3268/DEL/2015[2010-11]Status: Disposed13/6/2018AY 2010-11
ITO, NEW DELHI vs M/S. OPK-E-SERVICES PVT. LTD., NEW DELHI
ITA 2772/DEL/2015[2011-12]Status: Disposed13/6/2018AY 2011-12
M/S. SPORTS INFRATECH PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2045/DEL/2015[2011-12]Status: Disposed13/6/2018AY 2011-12
DCIT, NEW DELHI vs M/S. HOLTEE CONSULTING PVT. LTD., NEW DELHI
ITA 2280/DEL/2014[2010-11]Status: Disposed13/6/2018AY 2010-11
DCIT, NEW DELHI vs M/S. EVEREST BUSINESS ADVISORY INDIA (P) LTD., NEW DELHI
ITA 2562/DEL/2013[2008-09]Status: Disposed13/6/2018AY 2008-09
SAK INDUSTRIES LTD. vs DCIT, CIRCLE-7(1),
ITA 2820/DEL/2004[2000-2001]Status: Disposed13/6/2018AY 2000-2001
NARESH KUMAR KUBBA,VRINDAVAN vs ITO, WARD- 47(3), NEW DELHI
ITA 80/DEL/2018[2009-10]Status: Disposed12/6/2018AY 2009-10