← All Benches

ITAT Delhi Bench

81,208 judgments

M/S. GLOBUS BUILDERS PVT. LTD. (MERGED),NEW DELHI vs DCIT, NEW DELHI

ITA 3131/DEL/2014[2006-07]Status: Disposed19/6/2018AY 2006-07

M/S. KEIHIN PANALFA LTD.,GURGAON vs ACIT, NEW DELHI

ITA 1790/DEL/2014[2009-10]Status: Disposed19/6/2018AY 2009-10

ACIT, NEW DELHI vs M/S. KEIHIN PANALFA LIMITED, NEW DELHI

ITA 1201/DEL/2014[2009-10]Status: Disposed19/6/2018AY 2009-10

ULO SYSTEMS LLC,GURGAON vs ADIT, DEHRADUN

ITA 285/DEL/2013[2004-05]Status: Disposed19/6/2018AY 2004-05

ULO SYSTEMS LLC.,GURGAON vs ADIT, DEHRADUN

ITA 5278/DEL/2011[2005-06]Status: Disposed19/6/2018AY 2005-06

DCIT, NEW DELHI vs SH. MOHINDER PURI, NEW DELHI

ITA 2310/DEL/2011[2006-07]Status: Disposed19/6/2018AY 2006-07

DCIT, NEW DELHI vs SH. ARJUN PURI, NEW DELHI

ITA 2309/DEL/2011[2006-07]Status: Disposed19/6/2018AY 2006-07

TOSHIBA INDIA PVT. LTD.,GURGAON vs ACIT, CIRCLE- 25(2), NEW DELHI

ITA 1438/DEL/2018[2009-10]Status: Disposed18/6/2018AY 2009-10

TURNER INTERNATIONAL INDIA PVT. LTD.,NEW DELHI vs ACIT, CIRCLE- 25(2), NEW DELHI

ITA 1204/DEL/2018[2006-07]Status: Disposed18/6/2018AY 2006-07

SAKET EDUCATION SOCIETY,NEW DELHI vs JCIT(E), RANGE- 2, NEW DELHI

ITA 1166/DEL/2018[2014-15]Status: Disposed18/6/2018AY 2014-15

LATE SMT. GIRIRAJ KAUR L/H SRI RAVINDER GILL,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR

ITA 931/DEL/2017[2009-10]Status: Disposed18/6/2018AY 2009-10

INDERJIT SINGH ROSHA,NEW DELHI vs ITO, WARD- 38(4), NEW DELHI

ITA 7841/DEL/2017[2009-10]Status: Disposed18/6/2018AY 2009-10

INSPECTORATE INTERNATIONAL LTD.,NEW DELHI vs ACIT, CIRCLE- 2(1)(1), INTERNATIONAL TAXATION, NEW DELHI

ITA 6365/DEL/2017[2014-15]Status: Disposed18/6/2018AY 2014-15

H & S SOFTWARE DEVELOPMENT AND KNOWLEDGE MANAGEMENT CENTRE PVT. LTD.,GURGAON vs DCIT, NEW DELHI

ITA 2538/DEL/2017[2012-13]Status: Disposed18/6/2018AY 2012-13

DCIT, FARIDABAD vs M/S LAKHANI RUBBER UDYOG P. LTD., NEW DELHI

ITA 5609/DEL/2016[2009-10]Status: Disposed18/6/2018AY 2009-10

M/S. INSPECTORATE INTERNATIONAL LTD.,NEW DELHI vs ADIT (INTERNATIONAL TAXATION), NEW DELHI

ITA 4938/DEL/2016[2010-11]Status: Disposed18/6/2018AY 2010-11

POWER HOUSE,NEW DELHI vs ACIT, NEW DELHI

ITA 3073/DEL/2016[2011-12]Status: Disposed18/6/2018AY 2011-12

ACIT, MEERUT vs SHRI VINAY KHANNA, MEERUT

ITA 1934/DEL/2016[2008-09]Status: Disposed18/6/2018AY 2008-09

ITO, NEW DELHI vs M/S. KAILPAR SECURITIES LTD., NEW DELHI

ITA 846/DEL/2015[2011-12]Status: Disposed18/6/2018AY 2011-12

DR. PURAN CHAND DHARMARTH TRUST,NEW DELHI vs ACIT, GURGAON

ITA 672/DEL/2015[2007-08]Status: Disposed18/6/2018AY 2007-08