← All Benches
ITAT Delhi Bench
81,626 judgments
MR. SUMIT GUPTA,DELHI vs ADIT (INT. TAXATION), NEW DELHI
ITA 927/DEL/2016[2011-12]Status: Disposed10/7/2018AY 2011-12
M/S REPLIKA PRESS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 120/DEL/2016[2011-12]Status: Disposed10/7/2018AY 2011-12
DCIT, NEW DELHI vs M/S. MODIPON LTD., UTTAR PRADESH
ITA 666/DEL/2015[2011-12]Status: Disposed10/7/2018AY 2011-12
MAHAVIR PRASAD GUPTA,DELHI vs ACIT, NEW DELHI
ITA 6580/DEL/2015[2011-12]Status: Disposed10/7/2018AY 2011-12
THE MANAGING COMMITTEE AMINIA MUSLIM GIRLS SCHOOL,DELHI vs PR. CIT (EXEMPTIONS), NEW DELHI
ITA 4788/DEL/2015[]Status: Disposed10/7/2018
THE MANAGING COMMITTEE,DELHI vs PR. CIT (EXEMPTIONS), NEW DELHI
ITA 4787/DEL/2015[]Status: Disposed10/7/2018
ITO, NEW DELHI vs SH. MEDIA SATELLITE & TELECOM LTD., NEW DELHI
ITA 415/DEL/2015[2010-11]Status: Disposed10/7/2018AY 2010-11
ITO (EXEMPTIONS), NEW DELHI vs M/S. KHETRI TRUST, NEW DELHI
ITA 2547/DEL/2015[2011-12]Status: Disposed10/7/2018AY 2011-12
AKZO NOBEL INDIA LTD.,GURGAON vs DCIT, NEW DELHI
ITA 2468/DEL/2015[2010-11]Status: Disposed10/7/2018AY 2010-11
MR JAGAT SINGH,DELHI vs ITO, NEW DELHI
ITA 2412/DEL/2015[2009-10]Status: Disposed10/7/2018AY 2009-10
BEENA GUTGUTIA,NEW DELHI vs ACIT, NEW DELHI
ITA 2258/DEL/2015[2006-07]Status: Disposed10/7/2018AY 2006-07
BEENA GUTGUTIA,NEW DELHI vs ACIT, NEW DELHI
ITA 2257/DEL/2015[2003-04]Status: Disposed10/7/2018AY 2003-04
ITO, DEHRADUN vs SMT. MEERA THAPA PROP., DEHRADUN
ITA 191/DEL/2015[2010-11]Status: Disposed10/7/2018AY 2010-11
DCIT, DEHRADUN vs M/S. GARHWAL MANDAL VIKAS NIGAM LTD., DEHRADUN
ITA 1908/DEL/2015[2011-12]Status: Disposed10/7/2018AY 2011-12
M/S. ROYAL & SUN ALLIANCE IT SOLUTIONS (INDIA) PVT. LTD.,GURGAON vs DCIT, NEW DELHI
ITA 5611/DEL/2014[2002-03]Status: Disposed10/7/2018AY 2002-03
M/S. AKZO NOBEL INDIA LIMITED,GURGAON vs ACIT, NEW DELHI
ITA 2073/DEL/2014[2009-10]Status: Disposed10/7/2018AY 2009-10
ACIT, NEW DELHI vs M/S. GODAVARI SHILPKALA LTD., NEW DELHI
ITA 4636/DEL/2013[2007-08]Status: Disposed10/7/2018AY 2007-08
PR. COMMISSIONER OF INCOME TAX-6 vs NAZAR TRADING PVT. LTD.
ITA/1039/20179/7/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PR. COMMISSIONER OF INCOME TAX -6 vs NAZAR TRADING PVT. LTD.
ITA/1037/20179/7/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
MODI RUBBER LTD. vs ASSISTANT COMMISSIONER OF INCOME-TAX
ITA/707/20189/7/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
