← All Benches
ITAT Delhi Bench
81,626 judgments
M/S. JAI JAWALA PROCESSORS,PANIPAT vs ITO, PANIPAT
ITA 4076/DEL/2014[2006-07]Status: Disposed30/7/2018AY 2006-07
ITO, NEW DELHI vs M/S. HEYNEN INDIA LTD., NEW DELHI
ITA 6186/DEL/2013[2007-08]Status: Disposed30/7/2018AY 2007-08
ACIT, NEW DELHI vs M/S. BODHI PROPERTIES PVT. LTD., NEW DELHI
ITA 5946/DEL/2013[2003-04]Status: Disposed30/7/2018AY 2003-04
M/S. BODHI PROPERTIES PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 5790/DEL/2013[2003-04]Status: Disposed30/7/2018AY 2003-04
DCIT, NEW DELHI vs M/S SEHGAL INVESTMENTS (P) LTD., NOIDA
ITA 1553/DEL/2013[1996-97]Status: Disposed30/7/2018AY 1996-97
DCIT, NEW DELHI vs M/S SEHGAL INVESTMENTS (P) LTD., NOIDA
ITA 1551/DEL/2013[1996-97]Status: Disposed30/7/2018AY 1996-97
M/S RELIANCE ESTATE AGENCY,NEW DELHI vs ACIT, FARIDABAD
ITA 1619/DEL/2011[2006-07]Status: Disposed30/7/2018AY 2006-07
M/S RELIANCE ESTATE AGENCY,NEW DELHI vs ACIT, FARIDABAD
ITA 1618/DEL/2011[2005-06]Status: Disposed30/7/2018AY 2005-06
M/S RELIANCE ESTATE AGENCY,NEW DELHI vs ACIT, FARIDABAD
ITA 1617/DEL/2011[2004-05]Status: Disposed30/7/2018AY 2004-05
M/S RELIANCE ESTATE AGENCY,NEW DELHI vs ACIT, FARIDABAD
ITA 1616/DEL/2011[2003-04]Status: Disposed30/7/2018AY 2003-04
M/S RELIANCE ESTATE AGENCY,NEW DELHI vs ACIT, FARIDABAD
ITA 1615/DEL/2011[2002-03]Status: Disposed30/7/2018AY 2002-03
M/S RELIANCE ESTATE AGENCY,NEW DELHI vs ACIT, FARIDABAD
ITA 1614/DEL/2011[2001-02]Status: Disposed30/7/2018AY 2001-02
MAKEMYTRIP (INDIA) PVT. LTD.,GURGAON vs DCIT, NEW DELHI
ITA 6055/DEL/2010[2006-07]Status: Disposed30/7/2018AY 2006-07
ITO, NEW DELHI vs M/S. ISHAN PIPES MFG.CO. (P) LTD, NEW DELHI
ITA 3481/DEL/2009[2004-05]Status: Disposed30/7/2018AY 2004-05
THE PR. COMMISSIONER OF INCOME TAX -3 vs EVERGREEN INTERNATIONAL LTD.
ITA/776/201827/7/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
THE PR. COMMISSIONER OF INCOME TAX -9 vs UMBRELLA PROJECTS PVT. LTD.
ITA/774/201827/7/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
ITO, WARD- 1(4)(1), RISHIKESH vs ANCHAL AGRO ENTERPRISES PVT. LTD., DEHRADUN
ITA 2114/DEL/2018[2014-15]Status: Disposed27/7/2018AY 2014-15
SANJEEV LAROIA,NEW DELHI vs DCIT, CIRCLE-27(1), NEW DELHI
ITA 6934/DEL/2017[2012-13]Status: Disposed27/7/2018AY 2012-13
ITO (E), NEW DELHI vs CONSUMER ELECTRONICS & APPLIANCES MANUFACTURES ASSOCIATION, NOIDA
ITA 6784/DEL/2017[2014-15]Status: Disposed27/7/2018AY 2014-15
GURMEET SINGH BAJAJ,NEW DELHI vs ITO, WARD- 49(3), NEW DELHI
ITA 6109/DEL/2017[2009-10]Status: Disposed27/7/2018AY 2009-10
