← All Benches
ITAT Delhi Bench
81,626 judgments
M/S. KALINGA INTERNATIONAL,NEW DELHI vs ACIT, NEW DELHI
ITA 4363/DEL/2014[2004-05]Status: Disposed31/7/2018AY 2004-05
DCIT, NEW DELHI vs SH. RAHUL SHARMA, GURGAON
ITA 4074/DEL/2014[2011-12]Status: Disposed31/7/2018AY 2011-12
ITO, REWARI vs SH. LAKHJEET SINGH ALIAS LAKHPAT, UTTAR PRADESH
ITA 3518/DEL/2014[2007-08]Status: Disposed31/7/2018AY 2007-08
DCIT, NEW DELHI vs SMT. LALITA BHATIA, NEW DELHI
ITA 3302/DEL/2014[2006-07]Status: Disposed31/7/2018AY 2006-07
M/S. K. LALL (HUF),NEW DELHI vs DCIT, NEW DELHI
ITA 1566/DEL/2014[2008-09]Status: Disposed31/7/2018AY 2008-09
ACIT, NEW DELHI vs M/S SAAMAG CONSTRUCTION LTD., NEW DELHI
ITA 3702/DEL/2013[2007-08]Status: Disposed31/7/2018AY 2007-08
ITO, SAHARANPUR vs SH. AFTAAB AHMED, SAHARANPUR
ITA 3567/DEL/2013[2009-10]Status: Disposed31/7/2018AY 2009-10
DCIT, NEW DELHI vs SH. BHARDWAJ, BHARDWAJ & ASSOCIATES, NEW DELHI
ITA 288/DEL/2013[2008-09]Status: Disposed31/7/2018AY 2008-09
DCIT, NEW DELHI vs M/S JAY PEE COMMODITIES LTD., NEW DELHI
ITA 2634/DEL/2013[2008-09]Status: Disposed31/7/2018AY 2008-09
DCIT, NEW DELHI vs M/S. SAHARA INDIA HOUSING CORPORATION LTD., LUCKNOW
ITA 5202/DEL/2011[1993-94]Status: Disposed31/7/2018AY 1993-94
DCIT, HARIDWAR vs M/S TARANG KINETICS (P) LTD., NOIDA
ITA 1996/DEL/2011[2006-07]Status: Disposed31/7/2018AY 2006-07
ACIT, MEERUT vs SHRI SURENDER UPPAL, DEHRADUN
ITA 1703/DEL/2011[2002-03]Status: Disposed31/7/2018AY 2002-03
ITO, NEW DELHI vs M/S ZETA INVESTMENT PVT. LTD., NEW DELHI
ITA 1389/DEL/2011[2003-04]Status: Disposed31/7/2018AY 2003-04
ITO, NEW DELHI vs M/S SARASWATI FINCAP P LTD., NEW DELHI
ITA 2045/DEL/2009[2000-01]Status: Disposed31/7/2018AY 2000-01
ACIT, BHIWANI vs M/S. SANDHU POULTRY PVT. LTD., JIND
ITA 3719/DEL/2008[2001-02]Status: Disposed31/7/2018AY 2001-02
THE PR. COMMISSIONER OF INCOME TAX -4 vs GOPI CONSTECT PVT. LTD.
ITA/801/201830/7/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PR.COMMISSIONER OF INCOME TAX-2, vs M/S BUSINESS INDIA TELIVISION INTERNATIONAL LTD
ITA/798/201830/7/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
THE PR. COMMISSIONER OF INCOME TAX -3 vs DIMOND MAGAZINES PVT. LTD.
ITA/795/201830/7/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
THE COMMISSIONER OF INCOME TAX vs GOPAL DASS ESTATES & HOUSING PVT.LTD.
ITA/668/200930/7/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE PR. COMMISSIONER OF INCOME TAX -5 vs KRONOS SOLUTIONS INDIA PVT. LTD.
ITA/495/201830/7/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
