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ITAT Delhi Bench

81,626 judgments

SH. RAMESH KUMAR PABBI,NEW DELHI vs ACIT, NEW DELHI

ITA 6890/DEL/2014[2011-12]Status: Disposed1/8/2018AY 2011-12

M/S. UTTARANCHAL PULP & PAPER MILLS (P) LTD.,NEW DELHI vs JCIT, MUZAFFARNAGAR

ITA 6830/DEL/2014[2010-11]Status: Disposed1/8/2018AY 2010-11

SHRI RAMESH KUMAR PABBI,NEW DELHI vs ACIT, NEW DELHI

ITA 5594/DEL/2014[2010-11]Status: Disposed1/8/2018AY 2010-11

DCIT, NEW DELHI vs M/S. TANVEER FINANCE & LEASING LTD., NEW DELHI

ITA 3319/DEL/2014[2009-10]Status: Disposed1/8/2018AY 2009-10

ACIT, NEW DELHI vs MS. CLASSIC LAMPS INDUSTRIES PVT. LTD., NEW DELHI

ITA 3057/DEL/2014[2010-11]Status: Disposed1/8/2018AY 2010-11

DCIT, NEW DELHI vs M/S. SAHARA INDIA MASS COMMUNICATION, LUCKNOW

ITA 2735/DEL/2014[2000-01]Status: Disposed1/8/2018AY 2000-01

DCIT, NEW DELHI vs M/S. LANDBASE INDIA LTD., NEW DELHI

ITA 2071/DEL/2014[2009-10]Status: Disposed1/8/2018AY 2009-10

DCIT, NEW DELHI vs M/S. PADMINI VNA MECHATRONICS PVT. LTD., NEW DELHI

ITA 1809/DEL/2014[2008-09]Status: Disposed1/8/2018AY 2008-09

DCIT, NEW DELHI vs M/S. PADMINI VNA MECHATRONICS PVT. LTD., NEW DELHI

ITA 1808/DEL/2014[2007-08]Status: Disposed1/8/2018AY 2007-08

DCIT, NEW DELHI vs M/S. PADMINI VNA MECHATRONICS PVT. LTD., NEW DELHI

ITA 1807/DEL/2014[2006-07]Status: Disposed1/8/2018AY 2006-07

DCIT, NEW DELHI vs SHRI PRAKUL LUTHRA, NEW DELHI

ITA 110/DEL/2013[2008-09]Status: Disposed1/8/2018AY 2008-09

ACIT, NEW DELHI vs M/S. TAJ INFOTEL PVT. LTD., NEW DELHI

ITA 4377/DEL/2012[2001-02]Status: Disposed1/8/2018AY 2001-02

JCIT, MEERUT vs M/S. KRISHI UTPADAN MANDI SAMITI, BAGHPAT

ITA 3188/DEL/2012[2005-06]Status: Disposed1/8/2018AY 2005-06

COMMISSIONER OP INCOME TAC (INTERNATIONAL TAXATION)-1 vs BLACK DUCK SOFTWARE INC.

ITA/433/201831/7/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

PRINCIPAL COMMISSIONER OF INCOME TAX-5 vs M/S JAWA PLASTICS (P) LTD. ,

ITA-777/201731/7/2018

PR.COMMISSIONER OF INCOME TAX-2, vs M/S B.T. INDIA PVT.LTD.

ITA/807/201831/7/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

DEHRADUN CLUB LTD.,DEHRADUN vs DCIT, CIRCLE- 1(1)(1), DEHRADUN

ITA 463/DEL/2018[2008-09]Status: Disposed31/7/2018AY 2008-09

DEHRADUN CLUB LTD.,DEHRADUN vs DCIT, CIRCLE- 1(1)(1), DEHRADUN

ITA 462/DEL/2018[2007-08]Status: Disposed31/7/2018AY 2007-08

COMVERSE NETWORK SYSTEMS INDIA PVT. LTD.,GURGAON vs DCIT, CIRCLE- 2, GURGAON

ITA 7328/DEL/2017[2013-14]Status: Disposed31/7/2018AY 2013-14

RAKESH FOOTWEARS P.LTD,DELHI vs ITO, WARD-21(1), NEW DELHI

ITA 6994/DEL/2017[2008-09]Status: Disposed31/7/2018AY 2008-09