← All Benches
ITAT Delhi Bench
81,626 judgments
ITO, MEERUT vs SHRI AJAY MAHESHWARI, MEERUT
ITA 3752/DEL/2016[2009-10]Status: Disposed9/8/2018AY 2009-10
KAY DEE INDUSTRIES,DELHI vs JCIT, NEW DELHI
ITA 2069/DEL/2016[2010-11]Status: Disposed9/8/2018AY 2010-11
SHRI RAJESH BHATIA,DELHI vs ITO, NEW DELHI
ITA 1728/DEL/2015[2002-03]Status: Disposed9/8/2018AY 2002-03
ACIT, FARIDABAD vs M/S. GRAND PRIX FAB (P) LIMITED, FARIDABAD
ITA 1200/DEL/2015[2009-10]Status: Disposed9/8/2018AY 2009-10
POONAM BHALLA,FARIDABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, FARIDABAD
ITA 1125/DEL/2015[2006-07]Status: Disposed9/8/2018AY 2006-07
GRAND PRIX FAB. PVT. LTD.,FARIDABAD vs ACIT, FARIDABAD
ITA 1006/DEL/2015[2009-10]Status: Disposed9/8/2018AY 2009-10
ACIT, NEW DELHI vs M/S. HINDUSTAN COCA COLA MARKETING CO. PVT. LTD., NEW DELHI
ITA 6685/DEL/2014[2006-07]Status: Disposed9/8/2018AY 2006-07
ACIT, NEW DELHI vs M/S. HINDUSTAN COCA COLA MARKETING CO. PVT. LTD., NEW DELHI
ITA 6684/DEL/2014[2005-06]Status: Disposed9/8/2018AY 2005-06
ROHDE & SCHWARZ INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4906/DEL/2014[2007-08]Status: Disposed9/8/2018AY 2007-08
SHRI HAR PRASAD,NEW DELHI vs ITO, MEERUT
ITA 6085/DEL/2012[2009-10]Status: Disposed9/8/2018AY 2009-10
ACHLA DHAWAN vs INCOME TAX OFFICER,
ITA 2165/DEL/2008[2000-2001]Status: Disposed9/8/2018AY 2000-2001
CIT vs NARESH K TREHAN
ITA - 1262 / 20119/8/2018
PRINCIPAL COMMISSIONER OF INCOME TAX DELHI-08 vs M/S. SUNAIR HOTELS LTD.
ITA/439/20188/8/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
LATE SH. DINESH KUMAR JAIN (THROUGH LEGAL HEIR SH. ANKIT JAIN) vs PRINCIPAL COMMISSIONER OF INCOME TAX, NEW DELHI
ITA/468/20188/8/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
USUAL LEASING & FINANCE P.LTD,NEW DELHI vs ITO, WARD-18(2), NEW DELHI
ITA 374/DEL/2018[2003-04]Status: Disposed8/8/2018AY 2003-04
HEMANT KUMAR,NEW DELHI vs ITO, WARD-42(5), NEW DELHI
ITA 2439/DEL/2018[2009-10]Status: Disposed8/8/2018AY 2009-10
CHAND SINGH PROP.,HARYANA vs PR. CIT, KARNAL
ITA 734/DEL/2016[2011-12]Status: Disposed8/8/2018AY 2011-12
ITO, NEW DELHI vs M/S. INDEEN BIOPOWER LTD., NEW DELHI
ITA 5286/DEL/2016[2013-14]Status: Disposed8/8/2018AY 2013-14
ITO (E), NEW DELHI vs M/S. INSPIRE NETWORK FOR ENVIRONMENT, NEW DELHI
ITA 4305/DEL/2016[2012-13]Status: Disposed8/8/2018AY 2012-13
ITO, GURGAON vs SH. HARENDER SINGH PROP., NEW DELHI
ITA 4300/DEL/2016[2010-11]Status: Disposed8/8/2018AY 2010-11