← All Benches

ITAT Delhi Bench

81,626 judgments

GIESECKE & DEVRIENT INDIA PVT. LTD.,GURGAON vs DCIT, NEW DELHI

ITA 5924/DEL/2012[2008-09]Status: Disposed23/8/2018AY 2008-09

ITO, NEW DELHI vs M/S NORTHERN FOODS LTD, DELHI

ITA 5185/DEL/2012[2003-04]Status: Disposed23/8/2018AY 2003-04

DIVYA SHAKTI TRADING SERVICES LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI

ITA 5029/DEL/2012[2008-09]Status: Disposed23/8/2018AY 2008-09

ACIT, NEW DELHI vs M/S. RANBAXY HEALTH CARE PVT. LTD., NEW DELHI

ITA 3108/DEL/2011[2008-09]Status: Disposed23/8/2018AY 2008-09

DCIT, NEW DELHI vs M/S. NIKON FINLEASE PVT. LTD., NEW DELHI

ITA 3972/DEL/2010[2005-06]Status: Disposed23/8/2018AY 2005-06

DCIT, NEW DELHI vs M/S. EASTERN MEDIKIT LTD., NEW DELHI

ITA 3919/DEL/2010[2004-05]Status: Disposed23/8/2018AY 2004-05

PR. COMMISSIONER OF INCOME TAX-2, vs SMT. SALONI NARANG

ITA/905/201821/8/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) ¿ 2, vs SINDHU TRADE LINKS LTD.,

ITA/456/201821/8/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) - 2, vs SINDHU TRADE LINKS LTD.,

ITA/404/201821/8/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

ARADHANA FOODS AND JUICES PVT. LTD. vs COMMISSIONER OF INCOME TAX

ITA/749/201721/8/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

ARADHANA DRINKS AND BEVERAGES PVT. LTD vs COMMISSIONER OF INCOME TAX

ITA/752/201721/8/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

ARADHANA DRINKS AND BEVERAGES PVT. LTD. vs COMMISSIONER OF INCOME TAX

ITA/751/201721/8/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

ARADHANA FOODS AND JUICES PVT. LTD. vs COMMISSIONER OF INCOME TAX

ITA/748/201721/8/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

ARADHANA DRINKS AND BEVERAGES PVT.LTD. vs COMMISSIONER OF INCOME TAX

ITA/755/201721/8/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

ARADHANA DRINKS AND BEVERAGES PVT LTD. vs COMMISSIONER OF INCOME TAX

ITA/745/201721/8/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

ARADHANA FOODS AND JUICES PVT. LTD. vs COMMISSIONER OF INCOME TAX

ITA/702/201721/8/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

ARADHANA FOODS AND JUICES PVT. LTD. vs COMMISSIONER OF INCOME TAX

ITA/750/201721/8/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

ARADHANA FOODS AND JUICES PVT. LTD. vs COMMISSIONER OF INCOME TAX

ITA/701/201721/8/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

RITA GOYAL,MEERUT vs ITO, WARD- 2(2), MEERUT

ITA 864/DEL/2018[2013-14]Status: Disposed21/8/2018AY 2013-14

ACIT, CIRCLE-17(1), NEW DELHI vs MY FAMILY DENTIST P.LTD, NEW DELHI

ITA 4862/DEL/2018[2014-15]Status: Disposed21/8/2018AY 2014-15