← All Benches
ITAT Delhi Bench
81,630 judgments
SAMSUNG ELECTRONICS CO. LTD vs DEPUTY COMMISSIONER OF INCOME TAX(INT. TAX),
ITA/919/201827/8/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
THE PR. COMMISSIONER OF INCOME TAX-6 vs NEW WORLD SYNTHETICS LIMITED,
ITA/806/201827/8/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
SAMSUNG ELECTRONICS CO. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX (INT. TAX)
ITA/918/201827/8/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
THE COMMISSIONER OFINCOME TAX -INTERNATIONAL TAXATION -1 vs GE ENGINE SERVICES LLC
ITA/922/201827/8/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
SAMSUNG ELECTRONICS CO. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX (INT. TAX),
ITA/917/201827/8/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PR. COMMISSIONER OF INCOME TAX, DELHI- 20 vs SMT. MEENAKSHI AGGARWAL
ITA/428/201827/8/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
SAMSUNG ELECTRONICS CO. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX (INT. TAX),
ITA/920/201827/8/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
AJEET KUMAR vs THE INCOME TAX OFFICER, WARD 46 (4)
ITA/911/201824/8/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs AKSH OPTIFIBRE LTD.,
ITA/475/201824/8/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
DCIT, CIRCLE-1, FARIDABAD vs LAKHANI FOOTWEAR P. LTD., FARIDABAD
ITA 2904/DEL/2018[2013-14]Status: Disposed24/8/2018AY 2013-14
DCIT, CIRCLE-3, GURGAON vs PAY U PAYMENTS, GURGAON
ITA 2186/DEL/2018[2014-15]Status: Disposed24/8/2018AY 2014-15
DCIT, CIRCLE-3, GURGAON vs PAY U PAYMENTS, GURGAON
ITA 2185/DEL/2018[2013-14]Status: Disposed24/8/2018AY 2013-14
ACIT, CIRCLE- 19(2), NEW DELHI vs PENGUIN BUILDTECH (P) LTD., GURGAON
ITA 1908/DEL/2018[2014-15]Status: Disposed24/8/2018AY 2014-15
ACIT, CIRCLE- 19(2), NEW DELHI vs PC JEWELLERS LTD., NEW DELHI
ITA 1646/DEL/2018[2011-12]Status: Disposed24/8/2018AY 2011-12
ACIT, CIRCLE-19(2), NEW DELHI vs PETNET RADIO PHARMACEUTIAL SOLUTIONS P.LTD, NEW DELHI
ITA 1645/DEL/2018[2013-14]Status: Disposed24/8/2018AY 2013-14
ACIT, CIRCLE-19(2), NEW DELHI vs PETAL MANAGEMENTS SERVICES P.LTD, NEW DELHI
ITA 1644/DEL/2018[2014-15]Status: Disposed24/8/2018AY 2014-15
ACIT, CIRCLE-20(2), NEW DELHI vs QUIPPO VALUERS & AUCTIONEERS (P) LTD., NEW DELHI
ITA 1641/DEL/2018[2014-16]Status: Disposed24/8/2018AY 2014-16
ACIT, CENTRAL CIRCLE- 29, NEW DELHI vs PHILIP KOSHY, NEW DELHI
ITA 1548/DEL/2018[2012-13]Status: Disposed24/8/2018AY 2012-13
ACIT, CENTRAL CIRCLE-16, NEW DELHI vs RATHI BARS LIMITED, NEW DELHI
ITA 1542/DEL/2018[2015-16]Status: Disposed24/8/2018AY 2015-16
ACIT, NEW DELHI vs SH. SIDDHARTH JAIN, NEW DELHI
ITA 878/DEL/2017[2013-14]Status: Disposed24/8/2018AY 2013-14
