← All Benches
ITAT Delhi Bench
81,630 judgments
SUBHASH CHAD GUPTA,NEW DELHI vs DCIT, NEW DELHI
ITA 515/DEL/2015[2011-12]Status: Disposed7/9/2018AY 2011-12
BRAHMPUTRA CAPITAL AND FINANCIAL SERVICE LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 3645/DEL/2015[2007-08]Status: Disposed7/9/2018AY 2007-08
M/S. INTERGLOBE AVIATION LTD.,GURGAON vs ITO, NEW DELHI
ITA 2955/DEL/2015[2014-15 (F.Y. 2013-14)]Status: Disposed7/9/2018
M/S. INTERGLOBE AVIATION LTD.,GURGAON vs ITO, NEW DELHI
ITA 2954/DEL/2015[2014-15 (F.Y. 2013-14)]Status: Disposed7/9/2018
LT. SH. RANJAN DHAMIJA,GURGAON vs ACIT, NEW DELHI
ITA 2177/DEL/2015[2011-12]Status: Disposed7/9/2018AY 2011-12
M/S. SHREE KAILA DEVI REAL ESTATE LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2132/DEL/2015[2003-04]Status: Disposed7/9/2018AY 2003-04
M/S. SHREE KAILA DEVI REAL ESTATE LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2131/DEL/2015[2003-04]Status: Disposed7/9/2018AY 2003-04
M/S. SAXSONS BIOTECH PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6891/DEL/2014[2008-09]Status: Disposed7/9/2018AY 2008-09
DCIT, GURGAON vs M/S. SPM AUTOMOTIVE COMPONENTS PVT. LTD., GURGAON
ITA 1662/DEL/2014[2009-10]Status: Disposed7/9/2018AY 2009-10
ACIT, NEW DELHI vs M/S THOMSON HOLDINGS (INDIA) LTD., NEW DELHI
ITA 841/DEL/2013[2007-08]Status: Disposed7/9/2018AY 2007-08
SHRI PATI RAM,DELHI vs ITO, NEW DELHI
ITA 5529/DEL/2013[2007-08]Status: Disposed7/9/2018AY 2007-08
ACIT, MORADABAD vs M/S. JUBILANT ORGANOSYES LTD., J.P. NAGAR
ITA 2513/DEL/2013[2003-04]Status: Disposed7/9/2018AY 2003-04
M/S. THOMSON HOLDINGS (INDIA) PVT. LTD.,GURGAON vs DCIT, NEW DELHI
ITA 1093/DEL/2013[2007-08]Status: Disposed7/9/2018AY 2007-08
ACIT, MUZAFFARNAGAR vs M/S. TIKAULA SUGAR MILLS LTD., MUZAFFARNAGAR
ITA 4997/DEL/2012[2009-10]Status: Disposed7/9/2018AY 2009-10
ACIT, MUZAFFARNAGAR vs M/S. TIKAULA SUGAR MILLS LTD., MUZAFFARNAGAR
ITA 5470/DEL/2011[2008-09]Status: Disposed7/9/2018AY 2008-09
THE COMMISSIONER OF INCOME TAX vs KRISHAN K.SETH
ITA/453/20066/9/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PR.COMMISSIONER OF INCOME TAX vs MONTAGE ENTERPRISES PVT. LTD.
ITA/892/20166/9/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PR.COMMISSIONER OF INCOME TAX vs MONTAGE ENTERPRISES PVT. LTD.
ITA/895/20166/9/2018
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
COMMISSIONER OF INCOME TAX DEL vs M/S BHARAT HOTELS LTD.
ITA/271/20056/9/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
JYOTI APPARELS vs COMMISSIONER OF INCOME TAX
ITA/298/20066/9/2018
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
