← All Benches
ITAT Delhi Bench
81,630 judgments
DCIT, NEW DELHI vs M/S. RADCLIFFE SCHOOLS EDUCATION PVT. LTD., DELHI
ITA 561/DEL/2017[2012-13]Status: Disposed10/9/2018AY 2012-13
ITO, WARD-20(1), NEW DELHI vs PRAYAG CHEMICALS P.LTD, NEW DELHI
ITA 5493/DEL/2017[2013-14]Status: Disposed10/9/2018AY 2013-14
M/S. DOON VALLEY SPECIAL AREA DEVELOPMENT AUTHORITY,DEHRADUN vs CIT (EXEMPTIONS), LUCKNOW
ITA 533/DEL/2017[]Status: Disposed10/9/2018
ITO, WARD-62(2), NEW DELHI vs RAM KUMAR ROY, DELHI
ITA 5212/DEL/2017[2012-13]Status: Disposed10/9/2018AY 2012-13
ITO, WARD 20(1), NEW DELHI vs PIYUSH POLYMERS PVT. LTD., DELHI
ITA 5156/DEL/2017[2007-08]Status: Disposed10/9/2018AY 2007-08
DCIT, NEW DELHI vs M/S. MODI SPINNING & WEAVING MILLS CO. LTD., UTTAR PRADESH
ITA 5/DEL/2017[2003-04]Status: Disposed10/9/2018AY 2003-04
DCIT, REWARI vs LEAKLESS GASKET INDIA PVT. LTD., REWARI
ITA 4687/DEL/2017[2011-12]Status: Disposed10/9/2018AY 2011-12
ITO, WARD-2(1), NEW DELHI vs PRAGATI ASSOCIATES, DEHRADUN
ITA 4594/DEL/2017[2013-14]Status: Disposed10/9/2018AY 2013-14
ACIT, CIRCLE-19(2), NEW DELHI vs PEAK INFRATECH P.LTD., DELHI
ITA 4545/DEL/2017[2011-12]Status: Disposed10/9/2018AY 2011-12
ACIT, CIRCLE- 20(2), NEW DELHI vs RPS INFRASTRUCTURE LTD., NEW DELHI
ITA 4503/DEL/2017[2013-14]Status: Disposed10/9/2018AY 2013-14
ACIT, CENTRAL CIRCLE-13, NEW DELHI vs PRIDE RESIDENCY (P)LTD.(IN THE CASE OF SPN MILK PRODUCTS INDS.P.LTD.), NEW DELHI
ITA 4180/DEL/2017[2005-06]Status: Disposed10/9/2018AY 2005-06
ACIT, CENTRAL CIRCLE-13, NEW DELHI vs PRIDE RESIDENCY (P) LTD.(IN THE CASE OF M/S SATKAR FINCAP LTD.,), NEW DELHI
ITA 4178/DEL/2017[2006-07]Status: Disposed10/9/2018AY 2006-07
ACIT, CENTRAL CIRCLE-13, NEW DELHI vs PRIDE RESIDENCY PVT. LTD. (IN THE CASE OF M/S SATKAR FINCAP LTD.), NEW DELHI
ITA 4177/DEL/2017[2005-06]Status: Disposed10/9/2018AY 2005-06
ACIT, CENTRAL CIRCLE-13, NEW DELHI vs PRIDE RESIDENCY (P) LTD.(IN THE CASE OF M/S FORYU OVERSEAS P.LTD.), NEW DELHI
ITA 4175/DEL/2017[2005-06]Status: Disposed10/9/2018AY 2005-06
ITO, MUZAFFARNAGAR vs SMT. REWATI SINGH, MUZAFFARNAGAR
ITA 3679/DEL/2017[2011-12]Status: Disposed10/9/2018AY 2011-12
DCIT, NEW DELHI vs SMT. REENA GOEL, NEW DELHI
ITA 3246/DEL/2017[2012-13]Status: Disposed10/9/2018AY 2012-13
DCIT, NEW DELHI vs SMT. REENA GOEL, NEW DELHI
ITA 3245/DEL/2017[2011-12]Status: Disposed10/9/2018AY 2011-12
ADDL. CIT, NEW DELHI vs M/S. R.L. STEEL & ENERGY LTD., NEW DELHI
ITA 2871/DEL/2017[2011-12]Status: Disposed10/9/2018AY 2011-12
ITO, NEW DELHI vs M/S. RANI PROMOTERS PVT. LTD., DELHI
ITA 2865/DEL/2017[2013-14 (F.Y. 2012-13)]Status: Disposed10/9/2018
DCIT (INTERNATIONAL TAXATION), NEW DELHI vs SH. NARESH KUMRA, NEW DELHI
ITA 275/DEL/2017[2011-12]Status: Disposed10/9/2018AY 2011-12