← All Benches

ITAT Delhi Bench

81,630 judgments

DCIT, HARIDWAR vs M/S. KIRBY BUILDING SYSTEMS INDIA (UTTARANCHAL) PVT. LTD., HARIDWAR

ITA 207/DEL/2015[2010-11]Status: Disposed11/9/2018AY 2010-11

ACIT, NEW DELHI vs M/S. SAHARA INDIA SAHKARI AVAS SAMITI LTD., LUCKNOW

ITA 70/DEL/2014[2007-08]Status: Disposed11/9/2018AY 2007-08

M/S. RANUTROL INDUSTRIES LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 6125/DEL/2013[2002-03]Status: Disposed11/9/2018AY 2002-03

ACIT, NEW DELHI vs M/S. SAHARA INDIA SAHKARI AWAS SAMITI LTD., LUCKNOW

ITA 5390/DEL/2013[2008-09]Status: Disposed11/9/2018AY 2008-09

RANUTROL INDUSTRIES LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 2332/DEL/2011[2002-03]Status: Disposed11/9/2018AY 2002-03

THE PR. COMMISSIONER OF INCOME TAX -CENTRAL-3 vs SURYA BUILDWELL PVT. LTD.

ITA/992/201810/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

THE PR. COMMISSIONER OF INCOME TAX -CENTRAL-3 vs SURYA BUILDWELL PVT. LTD.

ITA/989/201810/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

THE PR. COMMISSIONER OF INCOME TAX -CENTRAL-3 vs SURYA BUILDWELL PVT. LTD.

ITA/991/201810/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

THE PR. COMMISSIONER OF INCOME TAX -CENTRAL-3 vs SURYA BUILDWELL PVT. LTD.

ITA/990/201810/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

THE PR. COMMISSIONER OF INCOME TAX -CENTRAL-3 vs SURYA BUILDWELL PVT. LTD.

ITA/985/201810/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

PR. COMMISSIONER OF INCOME TAX-7 vs M/S PUNJAB & SIND BANK

ITA/509/201810/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

JCIT, OSD, IRCLE- 21(1), NEW DELHI vs RELIGARE SECURITIES LTD., NEW DELHI

ITA 4845/DEL/2018[2014-15]Status: Disposed10/9/2018AY 2014-15

HARYANA JEWELLERS P.LTD,DELHI vs ITO, WARD-11(1), NEW DELHI

ITA 2315/DEL/2018[2013-14]Status: Disposed10/9/2018AY 2013-14

SNEHA SIDDHAM,NOIDA vs ACIT, CIRCLE- 3, NOIDA

ITA 1993/DEL/2018[2014-15]Status: Disposed10/9/2018AY 2014-15

ITO, WARD-41(5), NEW DELHI vs PALTAN JAISWAL, DELHI

ITA 1961/DEL/2018[2014-15]Status: Disposed10/9/2018AY 2014-15

ACIT, CIRCLE- 19(2), NEW DELHI vs PETER SURGICAL INDIA PVT. LTD., NEW DELHI

ITA 1909/DEL/2018[2013-14]Status: Disposed10/9/2018AY 2013-14

MOOL RAJ,HAPUR vs ITO, WARD- 3(4), HAPUR

ITA 1627/DEL/2018[2009-10]Status: Disposed10/9/2018AY 2009-10

HOMEWAY MARKETING PVT. LTD.,NEW DELHI vs ITO, WARD- 11(2), NEW DELHI

ITA 1618/DEL/2018[2008-09]Status: Disposed10/9/2018AY 2008-09

HOPEWIN ADMARK & CONSULTANCY SERVICES PVT. LTD.,NEW DELHI vs ITO, WARD- 11(2), NEW DELHI

ITA 1617/DEL/2018[2008-09]Status: Disposed10/9/2018AY 2008-09

CHARU AGARWAL,MEERUT vs ITO, WARD- 1(2), MEERUT

ITA 1302/DEL/2018[2014-15]Status: Disposed10/9/2018AY 2014-15