← All Benches

ITAT Delhi Bench

81,630 judgments

SH. KARAN KHURANA,DELHI vs ITO, NEW DELHI

ITA 2697/DEL/2015[2009-10]Status: Disposed17/9/2018AY 2009-10

SH. KARAN KHURANA,DELHI vs ITO, NEW DELHI

ITA 2696/DEL/2015[2008-09]Status: Disposed17/9/2018AY 2008-09

SH. KARAN KHURANA,DELHI vs ITO, NEW DELHI

ITA 2695/DEL/2015[2007-08]Status: Disposed17/9/2018AY 2007-08

M/S. VYGON INDIA (P) LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 6659/DEL/2013[2005-06]Status: Disposed17/9/2018AY 2005-06

M/S. VYGON INDIA (P) LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 6658/DEL/2013[2003-04]Status: Disposed17/9/2018AY 2003-04

ITO, NEW DELHI vs M/S. FORTUNE SECFIN (P) LTD., NEW DELHI

ITA 1872/DEL/2012[2000-01]Status: Disposed17/9/2018AY 2000-01

THE COMMISSIONER OF INCOME TAX -EXEMPTION vs DELHI BUREAU OF TEXT BOOKS

ITA/1011/201814/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

THE PR. COMMISSIONER OF INCOME TAX -4 vs GALGOTIA BOOKS & DEPARTMENT STORE PVT. LTD.

ITA/1007/201814/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

THE PR. COMMISSIONER OF INCOME TAX -4 vs GALGOTIA SOFTWARE PVT. LTD.

ITA/1004/201814/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

THE PR. COMMISSIONER OF INCOME TAX -4 vs GALGOTIA INFOTECH PVT. LTD.

ITA/1001/201814/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

THE PR. COMMISSIONER OF INCOME TAX -4 vs GALGOTIA BOOKS & DEPARTMENT STORE PVT. LTD.

ITA/1000/201814/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

THE PR. COMMISSIONER OF INCOME TAX -4 vs GALGOTIA SOFTWARE PVT. LTD.

ITA/1002/201814/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

STANDARD CHARTERED GRINDLAYS PTY BANK. vs DY. DIRECTOR OFINCOMETAX & ORS.

ITA/871/201814/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

THE PR. COMMISSIONER OF INCOME TAX -4 vs GALGOTIA SOFTWARE PVT. LTD.

ITA/1003/201814/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

ASHUTOSH AGARWAL,GHAZIABAD vs ITO, WARD- 1(1), GHAZIABAD

ITA 1861/DEL/2018[2012-13]Status: Disposed14/9/2018AY 2012-13

SUNIL KUMAR,NEW DELHI vs ITO, WARD- 35(2), NEW DELHI

ITA 1669/DEL/2018[2003-04]Status: Disposed14/9/2018AY 2003-04

ARTIFICIAL LIMBS MANUFACTURING CORPORATION OF INDIA,KANPUR vs DCIT (E), GHAZIABAD

ITA 7875/DEL/2017[2014-15]Status: Disposed14/9/2018AY 2014-15

ARTIFICIAL LIMBS MANUFACTURING CORPORATION OF INDIA,KANPUR vs DCIT (E), GHAZIABAD

ITA 7874/DEL/2017[2013-14]Status: Disposed14/9/2018AY 2013-14

GRANITE GATE PROPERTIES PVT. LTD.,NEW DELHI vs ACIT, CENTRAL CIRCLE- 6, NEW DELHI

ITA 7025/DEL/2017[2012-13]Status: Disposed14/9/2018AY 2012-13

DCIT, NEW DELHI vs M/S MICROFOFT INDIA (R&D) PVT. LTD, NEW DELHI

ITA 691/DEL/2016[2011-12]Status: Disposed14/9/2018AY 2011-12