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ITAT Delhi Bench

81,630 judgments

MAHLE FILTER SYSTEMS (INDIA) LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI

ITA 3700/DEL/2014[2008-09]Status: Disposed26/9/2018AY 2008-09

ACIT, NEW DELHI vs M/S. MAHLE FILTER SYSTEMS PVT. LTD., NEW DELHI

ITA 3456/DEL/2014[2008-09]Status: Disposed26/9/2018AY 2008-09

THE PR. COMMISSIONER OF INCOME TAX -CENTRAL-1 vs SAHARA INDIA LIMITED

ITA/652/201825/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

THE PR. COMMISSIONER OF INCOME TAX -CENTRAL-1 vs SAHARA INDIA LIMITED

ITA/647/201825/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs SAHARA INDIA LIMITED

ITA/640/201825/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

THE COMMISSIONER OF INCOME TAX -EXEMPTION vs ERNET INDIA

ITA/637/201825/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

THE PR. COMMISSIONER OFLNCOME TAX -CENTRAL-1 vs SAHARA INDIA LIMITED

ITA/636/201825/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

PR. COMMISSIONER OF INCOME TAX DELHI - 1810 002 vs SHRI AJAY KALIA

ITA/602/201825/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

PR. COMMISSIONER OF INCOME TAX-04 vs M/S G4S CORPORATE SERVICES[!] PVT. LTD.

ITA/690/201725/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

PRINCIPAL COMMISSIONER OF INCOME TAX - 7 vs REEBOK INDIA COMPANY

ITA/1130/201725/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

MOHINI GOEL,DELHI vs ITO, WARD- I(5), FARIDABAD

ITA 2024/DEL/2018[2014-15]Status: Disposed25/9/2018AY 2014-15

OMWATI AGGARWAL,DELHI vs ITO, WARD- 2(5), FARIDABAD

ITA 2023/DEL/2018[2014-15]Status: Disposed25/9/2018AY 2014-15

SHOBHIT GOEL,DELHI vs ITO, WARD- II(3), FARIDABAD

ITA 2022/DEL/2018[2014-15]Status: Disposed25/9/2018AY 2014-15

SHOUBIT GOEL HUF,DELHI vs ITO, WARD- II(3), FARIDABAD

ITA 2021/DEL/2018[2014-15]Status: Disposed25/9/2018AY 2014-15

ITO, NEW DELHI vs M/S. MENORA DEVELOPERS & INFRASTRUCTURE PVT. LTD., NEW DELHI

ITA 3125/DEL/2016[2011-12]Status: Disposed25/9/2018AY 2011-12

M/S. MENORA DEVELOPERS & INFRASTRUCTURES PVT. LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 2716/DEL/2016[2011-12]Status: Disposed25/9/2018AY 2011-12

WRIGLEY INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 656/DEL/2015[2010-11]Status: Disposed25/9/2018AY 2010-11

DCIT, DEHRADUN vs SH. DESHPAL SINGH KOHLI, DEHRADUN

ITA 3160/DEL/2015[2009-10]Status: Disposed25/9/2018AY 2009-10

DCIT, DEHRADUN vs SH. DESHPAL SINGH KOHLI, DEHRADUN

ITA 3158/DEL/2015[2006-07]Status: Disposed25/9/2018AY 2006-07

M/S. OM BUILDERS AND DEVELOPERS,MEERUT vs INCOME TAX OFFICER, MEERUT

ITA 3034/DEL/2015[2010-11]Status: Disposed25/9/2018AY 2010-11