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ITAT Delhi Bench

81,630 judgments

ITO, NEW DELHI vs M/S SHRINAGAR EXPORTS PVT. LTD., DELHI

ITA 5216/DEL/2016[2006-07]Status: Disposed27/9/2018AY 2006-07

ITO (E), NEW DELHI vs M/S. THE INDUS ENTERPRENEURS- DELHI, NEW DELHI

ITA 5199/DEL/2016[2010-11]Status: Disposed27/9/2018AY 2010-11

M/S BMG ENTERPRISES LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 134/DEL/2016[2008-09]Status: Disposed27/9/2018AY 2008-09

M/S. JARODA PLANTATIONS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 6094/DEL/2015[2005-06]Status: Disposed27/9/2018AY 2005-06

M/S. K.M. REALTECH LTD.,NEW DELHI vs ACIT, FARIDABAD

ITA 4083/DEL/2015[2010-11]Status: Disposed27/9/2018AY 2010-11

M/S. SANGYON AUTOMOTIVE PVT. LTD.,NEW DELHI vs ACIT, MEERUT

ITA 2994/DEL/2015[2009-10]Status: Disposed27/9/2018AY 2009-10

ITO, NEW DELHI vs SH. BRIJ GOPAL CHAUHAN, DELHI

ITA 1843/DEL/2015[2010-11]Status: Disposed27/9/2018AY 2010-11

JAKSON LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 6432/DEL/2014[2004-05]Status: Disposed27/9/2018AY 2004-05

M/S. MORADABAD TOLL ROAD COMPANY LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 3156/DEL/2014[2007-08]Status: Disposed27/9/2018AY 2007-08

M/S. HUGHES COMMUNICATION INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 2345/DEL/2014[2007-08]Status: Disposed27/9/2018AY 2007-08

M/S. HUGHES COMMUNICATION INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 2344/DEL/2014[2006-07]Status: Disposed27/9/2018AY 2006-07

M/S. HUGHES COMMUNICATION INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 2343/DEL/2014[2005-06]Status: Disposed27/9/2018AY 2005-06

DCIT, NEW DELHI vs M/S. HUGHES COMMUNICATION INDIA LTD., NEW DELHI

ITA 2272/DEL/2014[2007-08]Status: Disposed27/9/2018AY 2007-08

DCIT, NEW DELHI vs M/S. HUGHES COMMUNICATION INDIA LTD., NEW DELHI

ITA 2271/DEL/2014[2006-07]Status: Disposed27/9/2018AY 2006-07

DCIT, NEW DELHI vs M/S. HUGHES COMMUNICATION INDIA LTD., NEW DELHI

ITA 2270/DEL/2014[2005-06]Status: Disposed27/9/2018AY 2005-06

PR. COMMISSIONER OF INCOME TAX - 12 vs M/S. SURAT ELECTRIC INDUSTRIES (INDIA)

ITA/823/201726/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

PR. COMMISSIONER OF INCOME TAX - 18,NEW DELHI vs JANTA CO-OPERATIVE BANK LTD.

ITA/391/201726/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

THE COMMISSIONER OF INCOME TAX -INTERNATIONAL TAXATION -3 vs THAICOM PUBLIC CO. LTD.

ITA/1061/201826/9/2018

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

CRS INFRA PROJECTS LTD.,NEW DELHI vs ADDL.CIT, RANGE-3, NEW DELHI

ITA 4518/DEL/2018[2009-10]Status: Disposed26/9/2018AY 2009-10

ST- ERICSSON INDIA PVT. LTD.,NEW DELHI vs DCIT, CIRCLE-24(2), NEW DELHI

ITA 4434/DEL/2018[2013-14]Status: Disposed26/9/2018AY 2013-14