← All Benches
ITAT Delhi Bench
78,202 judgments
SWR BELTING (INDIA) PRIVATE LIMITED,GHAZIABAD vs JCIT (OSD), CENTAL CIRCLE-27, DELHI, JCIT (OSD), CENTAL CIRCLE-27, DELHI
ITA 8660/DEL/2025[2015-16]Status: Disposed30/4/2026AY 2015-16
SWR BELTING (INDIA) PRIVATE LIMITED,GHAZIABAD vs JCIT (OSD), CENTAL CIRCLE-27, DELHI, JCIT (OSD), CENTAL CIRCLE-27, DELHI
ITA 8659/DEL/2025[2014-15]Status: Disposed30/4/2026AY 2014-15
SWR BELTING (INDIA) PRIVATE LIMITED,GHAZIABAD vs JCIT (OSD), CENTAL CIRCLE-27, DELHI, JCIT (OSD), CENTAL CIRCLE-27, DELHI
ITA 8658/DEL/2025[2013-14]Status: Disposed30/4/2026AY 2013-14
SWR BELTING (INDIA) PRIVATE LIMITED,GHAZIABAD vs JCIT (OSD), CENTAL CIRCLE-27, DELHI, JCIT (OSD), CENTAL CIRCLE-27, DELHI
ITA 8657/DEL/2025[2012-13]Status: Disposed30/4/2026AY 2012-13
SWR BELTING (INDIA) PRIVATE LIMITED,GHAZIABAD vs JCIT (OSD), CENTAL CIRCLE-27, DELHI
ITA 8656/DEL/2025[2011-12]Status: Disposed30/4/2026AY 2011-12
SWATI SEKSARIA,DELHI vs ASSESMENT UNIT I T D, DELHI
ITA 8652/DEL/2025[2019-20]Status: Disposed30/4/2026AY 2019-20
RAKESH TRISAL,HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 27, NEW DELHI, NEW DELHI
ITA 8644/DEL/2025[2017-18]Status: Disposed30/4/2026AY 2017-18
DHARMENDER GOTAM,DELHI vs COMMISSIONER, DELHI
ITA 8635/DEL/2025[2017-2018]Status: Disposed30/4/2026AY 2017-2018
SAI KRISHNA ASSOCIATES,DELHI vs INCOME TAX OFFICER, FACELESS
ITA 8592/DEL/2025[2015-16]Status: Disposed30/4/2026AY 2015-16
PARMOD KUMAR CHAWLA,KARNAL vs ITO WARD-1-KARNAL, KARNAL
ITA 7811/DEL/2025[2022-23]Status: Disposed30/4/2026AY 2022-23
PARMOD KUMAR CHAWLA,KARNAL vs ITO WARD-1-KARNAL, KARNAL
ITA 7810/DEL/2025[2022-23]Status: Disposed30/4/2026AY 2022-23
MOHD TAZEEM,BIJNOR vs ITO - 3(3), BIJNORE-1, BIJNOR
ITA 7808/DEL/2025[2020-21]Status: Disposed30/4/2026AY 2020-21
SHREE JAINA RICE AND ESTATES PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 22(2), DELHI, DELHI
ITA 7807/DEL/2025[2017-18]Status: Disposed30/4/2026AY 2017-18
RAJESH THAPAR & SONS HIF,DELHI vs INCOME TAX OFFICER, WARD 36(1), DELHI, DELHI
ITA 7803/DEL/2025[2017-18]Status: Disposed30/4/2026AY 2017-18
ITO, DELHI vs RAINBOW DIAMONDS PVT LTD, DELHI
ITA 7759/DEL/2025[2017-18]Status: Disposed30/4/2026AY 2017-18
ACIT, CIVIC CENTER vs DEGOLYER AND MACNAUGHTON CORP, USA
ITA 7615/DEL/2025[2020-21]Status: Disposed30/4/2026AY 2020-21
NEELKHANTH TOWNSHIP PVT. LTD.,DELHI vs DCIT, CENTRAL CIRCLE-26, DELHI
ITA 7604/DEL/2025[2017-18]Status: Disposed30/4/2026AY 2017-18
DEEPAK VATS,OLD DELHI vs CIRCLE 46(1), NEW DELHI
ITA 7536/DEL/2025[2013-14]Status: Disposed30/4/2026AY 2013-14
YKK INDIA PRIVATE LIMITED,DELHI vs ACIT, CIRCLE 25(1), DELHI
ITA 7315/DEL/2025[2018-19]Status: Disposed30/4/2026AY 2018-19
M/S DOUBLE TREE BY HILTON HOTEL,AGRA (A UNIT OF ARCHER HOSPITALITY PRIVATE LIMITED),TAJNAGRI, AGRA vs ADDITIONAL COMMISSIONER OF INCOME TAX (TDS), KANPUR, KANPUR
ITA 7233/DEL/2025[2016-17]Status: Disposed30/4/2026AY 2016-17