ITAT Delhi Bench

ACIT, CIRCLE 10(1), C.R. BUILDING, NEW DELHI vs M/S INDO RAMA SYNTHETICS (INDIA) LIMITED, HARYANA

SHOKEEN EXIM PRIVATE LIMITED,NEW DELHI vs JT. COMMISSIONER OF INCOME TAX (OSD), NEW DELHI

INCOME TAX OFFICER, DELHI vs KAPIL MOHAN & ASSOCIATES HYDRO POWER PRVIATE LIMITED, SHIMLA

INCOME TAX OFFICER, DELHI vs KAPIL MOHAN & ASSOCIATES HYDRO POWER PVT LTD, SHIMLA

INCOME TAX OFFICER, DELHI vs INTERNATIONAL LAND DEVELOPERS PRIVATE LIMITED, DELHI

BAUSCH AND LOMB INDIA PRIVATE LIMITED,HARYANA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(2), DELHI

ALANKIT ASSOCIATES PRIVATE LIMITED,NEW DELHI vs DCIT, CENTRAL CIRCLE-28, DELHI

SEEMA KATAR,DELHI vs ITO WARD -49 (2), DELHI

DELHI BENCH “SMC”: NEW DELHI Ms. MADHUMITA ROY (Judicial Member)

PRINCIPAL COMMISSIONER OF INCOME TAX DELHI-20 vs JAINMATI JAIN

EDELMANN GMBH,GERMANY vs ACIT CIRCLE INT TAX 1(2)(2), DELHI

CLEMATIS TILES PRIVATE LIMITED ,. vs ITO WARD -1(1), FARIDABAD, .

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 25(1), NEW DELHI, NEW DELHI vs WELLISEN NUTRACEUTICALS PRIVATE LIMITED, DELHI

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs RANI GUPTA, DELHI

TRYSHOERA INDIA PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 25(1), DELHI, DELHI

S.S INFRASTRUCTURES,DELHI vs ACIT CIRCLE-31, DELHI

S.S. INFRASTRUCTURES,DELHI vs ACIT , CENTRAL CIRCLE-31, DELHI

SOWGOOD FOUNDATION,DELHI vs CIT (EXEMPTION) DELHI, DELHI

TAKSHILA SPORTS FOUNDATION vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI

VIJENDER PAL JAIN L/H LATE RISHI RAMAN JAIN vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 28(1) DELHI & ORS.

COMMISSIONER OF INCOME TAX vs M/S PNB CAPITAL SERVICES LTD.