← All Benches
ITAT Delhi Bench
78,202 judgments
ACIT, GURGAON vs OPUS PROJECTS PVT. LTD., NEW DELHI
ITA 6758/DEL/2025[2014]Status: Disposed13/5/2026
ACIT, GURGAON vs OPUS PROJECTS PVT. LTD., NEW DELHI
ITA 6757/DEL/2025[2013]Status: Disposed13/5/2026
SH. SHASHI KANT CHAURASIA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-27, NEW DELHI
ITA 6742/DEL/2025[2018-19]Status: Disposed13/5/2026AY 2018-19
SH. SHASHI KANT CHAURASIA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-27, NEW DELHI
ITA 6741/DEL/2025[2016-17]Status: Disposed13/5/2026AY 2016-17
SH. SHASHI KANT CHAURASIA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-27, NEW DELHI
ITA 6740/DEL/2025[2015-16]Status: Disposed13/5/2026AY 2015-16
SH. SHASHI KANT CHAURASIA,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-27, NEW DELHI
ITA 6739/DEL/2025[2014-15]Status: Disposed13/5/2026AY 2014-15
DEVONA CONSTRUCTIONS LIMITED (FORMERLY KNOWN AS INDIABULLS CONSTRUCTIONS LIMITED),DELHI vs DCIT CIRCLE- 10(1), DELHI
ITA 6597/DEL/2025[2021-22]Status: Disposed13/5/2026AY 2021-22
VASHISTA CHARITABLE TRUST,NEW DELH vs CIT (EXEMPTION), DELHI, DELHI
ITA 6545/DEL/2025[2023-24]Status: Disposed13/5/2026AY 2023-24
MAHAGUN REAL ESTATE PVT. LTD.,NEW DELHI vs ASSTT. COMMISSIONER OF INCOME TAX,, JHANDEWALAN, NEW DELHI
ITA 6543/DEL/2025[2022-23]Status: Disposed13/5/2026AY 2022-23
MAHAGUN REAL ESTATE PVT. LTD.,NEW DELHI vs ASSTT. COMMISSIONER OF INCOME TAX, JHANDEWALAN, NEW DELHI
ITA 6542/DEL/2025[2021-22]Status: Disposed13/5/2026AY 2021-22
TANWAR LOGISTICS SOLUTIONS PRIVATE LIMITED,DELHI vs ITO, DELHI
ITA 6535/DEL/2025[2017-18]Status: Disposed13/5/2026AY 2017-18
PRAVESH AGGARWAL,GHAZIABAD vs CIT(APEEALS), DELHI
ITA 6412/DEL/2025[2019-20]Status: Disposed13/5/2026AY 2019-20
JAT SEWA SANGH ,NAGNLOI vs ITO, CIVIC CENTRE
ITA 6039/DEL/2025[2018-19]Status: Disposed13/5/2026AY 2018-19
JAT SEWA SANGH ,NAGNLOI vs ITO, CIVIC CENTRE
ITA 6038/DEL/2025[2018-19]Status: Disposed13/5/2026AY 2018-19
SH. ARPIT CHAURASIA,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-15, NEW DELHI, NEW DELHI
ITA 5790/DEL/2025[2018-19]Status: Disposed13/5/2026AY 2018-19
ARYA VIDYA SABHA/THROUGH ITS PRINCIPAL OFFICER SHRI ARVIND KUMAR,UTTAR PRADESH vs ITO, EXEMPTION WARD, GHAZIABAD
ITA 5704/DEL/2025[2016-17]Status: Disposed13/5/2026AY 2016-17
ACIT, DELHI vs RAJIV TYAGI, DELHI
ITA 5477/DEL/2025[2015-16]Status: Disposed13/5/2026AY 2015-16
PARTAP SINGH,PANIPAT vs ITO WARD 1, PANIPAT
ITA 5162/DEL/2025[2013-14]Status: Disposed13/5/2026AY 2013-14
PARTAP SINGH,PANIPAT vs ITO WARD 1, PANIPAT
ITA 5161/DEL/2025[2012-13]Status: Disposed13/5/2026AY 2012-13
NEHRU BAL NIKETAN PRABANDH SAMITI,GHAZIABAD vs INCOME TAX OFFICER, EXEMPTION WARD, GHAZIABAD
ITA 4839/DEL/2025[2016-17]Status: Disposed13/5/2026AY 2016-17