← All Benches
ITAT Delhi Bench
78,165 judgments
AJAY SHARMA,DELHI vs ITO, WARD- 28(3), NEW DELHI
ITA 3771/DEL/2024[2014-15]Status: Disposed29/6/2026AY 2014-15
AJAY SHARMA,DELHI vs ACIT, CIRCLE- 28(1), NEW DELHI
ITA 3770/DEL/2024[2013-14]Status: Disposed29/6/2026AY 2013-14
AJAY SHARMA,NEW DELHI vs ITO, WARD-28(4), NEW DELHI
ITA 2772/DEL/2024[2013-14]Status: Disposed29/6/2026AY 2013-14
CLOUDERA INC.,CALIFORNIA vs ACIT CIRCLE-1(2)(1), INT.TAXATION, NEW DELHI
ITA 917/DEL/2023[2020-21]Status: Disposed29/6/2026AY 2020-21
CLOUDERA INC.,UNITED STATES OF AMERICA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(2)(1) INTERNATIONAL TAXATION, NEW DELHI
ITA 3387/DEL/2023[2021-22]Status: Disposed29/6/2026AY 2021-22
PASWARA IMPEX LTD,NEW DELHI vs DCIT, CIRCLE-2, MEERUT
ITA 243/DEL/2023[2015-16]Status: Disposed29/6/2026AY 2015-16
BEAM GLOBAL SPIRITS AND WINE (INDIA) PRIVATE LIMITED,NEW DELHI vs DCIT CIRCLE 4(2), NEW DELHI
ITA 1164/DEL/2023[2011-12]Status: Disposed29/6/2026AY 2011-12
SARA SAE PRIVATE LIMITED,NEW DELHI vs ADDL. CIT, SPECIAL RANGE- 8, NEW DELHI
ITA 5484/DEL/2017[2013-14]Status: Disposed29/6/2026AY 2013-14
RAMESH CHANDER BEDI,NEW DELHI vs ITO, WARD 69(5), NEW DELHI
ITA 1707/DEL/2023[2017-18]Status: Disposed29/6/2026AY 2017-18
INDIAN MYELOMA ACADEMIC GROUPE,DELHI vs CIT EXEMPTIONS, DELHI
ITA 5632/DEL/2026[NOT APPLICABLE]Status: Disposed25/6/2026
INDIAN MYELOMA ACADEMIC GROUPE,DELHI vs CIT EXEMPTIONS, DELHI
ITA 5631/DEL/2026[20]Status: Disposed25/6/2026
SHREE DIGAMBER JAIN SHASWAT TEERATHRAJ SAMMED SHIKHAR TRUST ,GHAZIBAD vs CIT E, DELHI
ITA 5311/DEL/2026[-]Status: Disposed25/6/2026
PRIYAL HITAY NIDHI,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI
ITA 5308/DEL/2026[2027-28 TO 2031-32]Status: Disposed25/6/2026
PRIYAL HITAY NIDHI,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI
ITA 5307/DEL/2026[2027-28 TO 2031-32]Status: Disposed25/6/2026
MRS NARANG MEMORIAL SOCIETY,DELHI vs C, NEW DELHI
ITA 5280/DEL/2026[2025-26]Status: Disposed25/6/2026AY 2025-26
SHIRDI SAI SMRITI SANSTHAN,DELHI vs CIT E, DELHI
ITA 5271/DEL/2026[-]Status: Disposed25/6/2026
UNIQUE SOCIAL CHARITABLE TRUST ,NEW DELHI vs CIT EXEMPTION, NEW DELHI
ITA 5224/DEL/2026[2025-26]Status: Disposed25/6/2026AY 2025-26
THINK GOOD FOUNDATION,DELHI vs INCOME TAX OFFICER, WARD EXEMP 2(3), DELHI
ITA 5150/DEL/2026[2025-2026]Status: Disposed25/6/2026AY 2025-2026
TARA DEVI MEMORIAL TRUST,DELHI vs EXEMPTION WARD 2(3) , DELHI
ITA 5143/DEL/2026[2026-27]Status: Disposed25/6/2026AY 2026-27
TARA DEVI MEMORIAL TRUST,DELHI vs WARD EXEMPTION, 2(3), DELHI, NEW DELHI
ITA 5095/DEL/2026[2026-27]Status: Disposed25/6/2026AY 2026-27
