← All Benches

ITAT Delhi Bench

78,066 judgments

BAL GOPAL IMPORTERS & EXPORTERS PRIVATE LIMITED,DELHI vs DCIT CENTRAL CIRCLE-25 , DELHI

ITA 6150/DEL/2025[2018-19]Status: Disposed16/7/2026AY 2018-19

ANMOL TRADX PRIVATE LIMITED ,DELHI vs DCIT CENTRAL CIRCLE -25 , DELHI

ITA 6149/DEL/2025[2018-19]Status: Disposed16/7/2026AY 2018-19

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs BAL GOPAL IMPORTERS & EXPORTERS PRIVATE LIMITED LTD , DELHI

ITA 5391/DEL/2025[2017-18]Status: Disposed16/7/2026AY 2017-18

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs BAL GOPAL IMPORTERS & EXPORTERS PRIVATE LIMITED LTD , DELHI

ITA 5390/DEL/2025[2016-17]Status: Disposed16/7/2026AY 2016-17

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs BAL GOPAL IMPORTERS & EXPORTERS PRIVATE LIMITED LTD, DELHI

ITA 5389/DEL/2025[2015-16]Status: Disposed16/7/2026AY 2015-16

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs BAL GOPAL IMPORTERS & EXPORTERS PRIVATE LIMITED LTD , DELHI

ITA 5388/DEL/2025[2014-15]Status: Disposed16/7/2026AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs BAL GOPAL IMPORTERS & EXPORTERS PRIVATE LIMITED LTD , DELHI

ITA 5387/DEL/2025[2013-14]Status: Disposed16/7/2026AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs BAL GOPAL IMPORTERS & EXPORTERS PRIVATE LIMITED LTD , DELHI

ITA 5386/DEL/2025[2012-13]Status: Disposed16/7/2026AY 2012-13

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs BAL GOPAL IMPORTERS & EXPORTERS PRIVATE LIMITED LTD , DELHI

ITA 5385/DEL/2025[2011-12]Status: Disposed16/7/2026AY 2011-12

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs ANMOL TRADEX PVT. LTD., DELHI

ITA 5384/DEL/2025[2017-18]Status: Disposed16/7/2026AY 2017-18

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs ANMOL TRADEX PVT. LTD., DELHI

ITA 5383/DEL/2025[2016-17]Status: Disposed16/7/2026AY 2016-17

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs ANMOL TRADEX PVT. LTD., DELHI

ITA 5382/DEL/2025[2015-16]Status: Disposed16/7/2026AY 2015-16

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs ANMOL TRADEX PVT. LTD, DELHI

ITA 5381/DEL/2025[2014-15]Status: Disposed16/7/2026AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs ANMOL TRADEX PVT. LTD, DELHI

ITA 5380/DEL/2025[2013-14]Status: Disposed16/7/2026AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs ANMOL TRADEX PVT. LTD., DELHI

ITA 5379/DEL/2025[2012-13]Status: Disposed16/7/2026AY 2012-13

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs ANMOL TRADEX PVT LTD., DELHI

ITA 5378/DEL/2025[2011-12]Status: Disposed16/7/2026AY 2011-12

SUNDER MARKETING ASSOCIATES,DELHI vs ITO, CIRCLE 34(1), DELHI, DELHI

ITA 4083/DEL/2025[2017-18]Status: Disposed16/7/2026AY 2017-18

ASSISTANT COMMISSIONER OF INCOME TAX, GHAZIABAD vs ANISH YADAV, GHAZIABAD

ITA 2789/DEL/2025[2022-23]Status: Disposed16/7/2026AY 2022-23

DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs M/S SONY INDIA PVT. LTD., DELHI

ITA 5580/DEL/2024[2008-09]Status: Heard16/7/2026AY 2008-09

DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs M/S SONY INDIA PVT. LTD., DELHI

ITA 5416/DEL/2024[2007-08]Status: Heard16/7/2026AY 2007-08