← All Benches
ITAT Delhi Bench
78,066 judgments
BHARAT GOLA,JEEWAN PARK vs COMMISSIONER INCOME TAX APPEALS, VIKAS BHAWAN I P ESTATE
ITA 8605/DEL/2025[2017-18]Status: Disposed17/7/2026AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs LION SERVICES LIMITED, DELHI
ITA 8546/DEL/2025[2022-23]Status: Disposed17/7/2026AY 2022-23
INCOME TAX OFFICER, WARD-17(1), C.R. BUILDING, I.P. ESTATE, NEW DELHI vs MOHAN MART PVT. LTD., KATRA ISHWAR BHAWAN, KHARI BAOLI, DELHI
ITA 6506/DEL/2025[2017-18]Status: Disposed17/7/2026AY 2017-18
CHANDER MOHAN SETHI,DELHI vs DCIT CENTRAL CIRCLE, GHAZIABAD
ITA 6143/DEL/2025[2017-18]Status: Disposed17/7/2026AY 2017-18
ACIT, NEW DELHI vs SUNANDA POLYMERS, NEW DELHI
ITA 5819/DEL/2025[2016-17]Status: Disposed17/7/2026AY 2016-17
SRS KNOWLEDGE & TECHNOLOGIES PVT. LTD.,FARIDABAD HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, FARIDABAD, HARYANA
ITA 2663/DEL/2025[2016-17]Status: Disposed17/7/2026AY 2016-17
PERIWAL POLYMERS PVT LTD,NEW DELHI vs JCIT, CC, CENTRAL RANGE-04 DELHI, NEW DELHI
ITA 2472/DEL/2025[2018-19]Status: Disposed17/7/2026AY 2018-19
PERIWAL POLYMERS PVT LTD,NEW DELHI vs JCIT, CENTRAL CIRCLE CENTRAL RANGE 04 DELHI, NEW DELHI
ITA 2440/DEL/2025[2021-22]Status: Disposed17/7/2026AY 2021-22
PERIWAL POLYMERS PVT LTD,NEW DELHI vs JCIT, CENTRAL CIRCLE CENTRAL RANGE-04 DELHI, NEW DELHI
ITA 2439/DEL/2025[2020-21]Status: Disposed17/7/2026AY 2020-21
PERIWAL POLYMERS PVT LTD,NEW DELHI vs JCIT,CC, CENTRAL RANGE-04 DELHI, NEW DELHI
ITA 2438/DEL/2025[2019-20]Status: Disposed17/7/2026AY 2019-20
TABLEAU INTERNATIONAL, UNLIMITED COMPANY,DUBLIN, IRELAND vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1) INTERNATIONAL TAXATION, CIVIC CENTRE, DELHI, CIVIC CENTRE, DELHI
ITA 2137/DEL/2023[2020-21]Status: Disposed17/7/2026AY 2020-21
M/S. THAKKAR STEEL,FARIDABAD vs ADDL. CIT, FARIDABAD
ITA 3309/DEL/2015[2011-12]Status: Disposed17/7/2026AY 2011-12
SHRI GAU SEWA TRUST,DELHI vs INCOME TAX OFFICER WARD EXEMPTION 2(1), DELHI, DELHI
ITA 5988/DEL/2026[2026-27]Status: Disposed16/7/2026AY 2026-27
SHRI GAU SEWA TRUST,DELHI vs INCOME TAX OFFICER WARD EXEMPTION 2(1), DELHI, DELHI
ITA 5987/DEL/2026[2026-27]Status: Disposed16/7/2026AY 2026-27
DCIT CENTRAL CIRCLE-1, NEW DELHI, NEW DELHI vs TVARUR OILS & FATS PRIVATE LIMITED, NEW DELHI
ITA 2863/DEL/2026[2021-22]Status: Disposed16/7/2026AY 2021-22
S C NARANG & SONS HUF,DELHI vs ITO WARD 35(1), DELHI
ITA 2855/DEL/2026[2017-18]Status: Disposed16/7/2026AY 2017-18
KANHAIYA LAL DATWANI,NEW DELHI vs INCOME TAX OFFICER WARD 49(1), CIVIC CENTRE , CIVIC CENTRE, NEW DELHI
ITA 2845/DEL/2026[2016-17]Status: Disposed16/7/2026AY 2016-17
PRAKASH KUNDANDAS BAJAJ,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 2797/DEL/2026[2020-21]Status: Disposed16/7/2026AY 2020-21
RAJESH BHARDWAJ,DEHRADUN vs ITO WARD 58(7), NEW DELHI
ITA 2562/DEL/2026[2016-17]Status: Disposed16/7/2026AY 2016-17
RAJESH BHARDWAJ,DEHRADUN vs ITO WARD 58(7), NEW DELHI
ITA 2561/DEL/2026[2016-17]Status: Disposed16/7/2026AY 2016-17
