← All Benches
ITAT Dehradun Bench
1,438 judgments
ONGC AS REPRESENTATIVE ASSESSEE OF PRACTICAL RESERVOIR SOLUTIONS LLC, USA,DEHRADUN vs DCIT (INTERNATIONAL TAXATION), DEHRADUN
ITA 1331/DEL/2016[2011-12]Status: Fixed5/3/2021AY 2011-12
PANKAJ KUMAR,ROORKEE vs ITO, WARD-1(3)(5), ROORKEE
ITA 2976/DEL/2019[2015-16]Status: Disposed20/1/2021AY 2015-16
HIMADRI CONSTRUCTION,GOPESHWAR vs ITO, WARD-1(4)(4), SRINAGAR
ITA 25/DDN/2019[2011-12]Status: Disposed20/1/2021AY 2011-12
DHARMA NAND BHATT,DEHRADUN vs THE INCOME TAX OFFICER, WARD-1(3), DEHRADUN
ITA 197/DDN/2019[2014-15]Status: Disposed20/1/2021AY 2014-15
SMT. DOLLY BATRA,DEHRADUN vs THE INCOME TAX OFFICER, WARD-1(2), DEHRADUN
ITA 192/DDN/2019[2007-2008]Status: Disposed20/1/2021AY 2007-2008
SMT. DOLLY BATRA,DEHRADUN vs THE INCOME TAX OFFICER, WARD-1, DEHRADUN
ITA 191/DDN/2019[2006-2007]Status: Disposed20/1/2021AY 2006-2007
CHACK DE INDIA FOREX PRIVATE LIMITED,RISHIKESH vs THE JOINT COMMISSIONER OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION), KANPUR
ITA 188/DDN/2019[2017-2018]Status: Disposed20/1/2021AY 2017-2018
RAKESH PAL SINGH,DELHI vs DCIT, CENTRAL CIRCLE, DEHRADUN
ITA 979/DEL/2018[2015-16]Status: Disposed20/1/2021AY 2015-16
MOHD. TALIB,DEHRADUN vs ITO, WARD 1(5), DEHRADUN
ITA 6904/DEL/2018[2012-13]Status: Disposed20/1/2021AY 2012-13
ADL ORBIT CABLE INDIA,HARIDWAR vs DCIT, CIRCLE HARIDWAR, HARIDWAR
ITA 5613/DEL/2018[2015-16]Status: Disposed20/1/2021AY 2015-16
HAMPSON RUSSEL LTD. PARTNERSHIP,DEHRADUN vs DCIT, CIRCLE- I, INTERNATIONAL TAXATION, DEHRADUN
ITA 5177/DEL/2018[2015-16]Status: Disposed20/1/2021AY 2015-16
HAMPSON RUSSEL LTD. PARTNERSHIP,DEHRADUN vs DCIT, CIRCLE- I, INTERNATIONAL TAXATION, DEHRADUN
ITA 5176/DEL/2018[2014-15]Status: Disposed20/1/2021AY 2014-15
GAGAN PREET SINGH KOHLI,DEHRADUN vs ITO, WARD-3, DEHRADUN
ITA 5033/DEL/2018[2014-15]Status: Disposed20/1/2021AY 2014-15
GAGAN PREET SINGH KOHLI,DEHRADUN vs ITO, WARD-3, DEHRADUN
ITA 5032/DEL/2018[2013-14]Status: Disposed20/1/2021AY 2013-14
SATISH KUMAR JAIN,ROORKEE vs ITO, WARD- 2, ROORKEE
ITA 39/DEL/2018[2011-12]Status: Disposed20/1/2021AY 2011-12
GAS TURBINE EFFICIENCY SWEDEN AB,SWEDEN vs DCIT, CIRCLE- 1, INTERNATIONAL TAXATION, DEHRADUN
ITA 3546/DEL/2018[2014-15]Status: Disposed20/1/2021AY 2014-15
M/S ENI INDIA LTD.,GURGAON vs DCIT (INTL. TAXATION), DEHRADUN
ITA 5558/DEL/2016[2012-13]Status: Disposed20/1/2021AY 2012-13
M/S SAIPEM PORTUGAL COMMERCIO MARITIMO SU LDA,NOIDA vs DCIT (INTL. TAXATION), DEHRADUN
ITA 5218/DEL/2016[2013-14]Status: Disposed20/1/2021AY 2013-14
M/S. HAMPSON RUSSEL LIMITED,NEW DELHI vs ADIT (INTERNATIONAL TAXATION), DEHRADUN
ITA 2558/DEL/2016[2012-13]Status: Disposed20/1/2021AY 2012-13
M/S. HAMPSON RUSSEL LIMITED,NEW DELHI vs ADIT (INTERNATIONAL TAXATION), DEHRADUN
ITA 2557/DEL/2016[2011-12]Status: Disposed20/1/2021AY 2011-12