← All Benches
ITAT Dehradun Bench
1,438 judgments
SHIV KUMAR AGARWAL,U S NAGAR vs ACIT, CENTRAL CIRCLE, HALDWANI
ITA 27/DDN/2019[2011-12]Status: Disposed18/3/2021AY 2011-12
RUKMAN AGARWAL,U S NAGAR vs ACIT, CENTRAL CIRCLE, HALDWANI
ITA 26/DDN/2019[2011-12]Status: Disposed18/3/2021AY 2011-12
ASTLEY CONSTRUCTION,DEHRADUN vs ITO (TDS), DEHRADUN
ITA 47/DDN/2019[2014-15]Status: Disposed15/3/2021AY 2014-15
ASTLEY CONSTRUCTION,DEHRADUN vs ITO (TDS), DEHRADUN
ITA 46/DDN/2019[2013-14]Status: Disposed15/3/2021AY 2013-14
SAWNEY BUILDERS,DEHRADUN vs DCIT, CIRCLE- 2, DEHRADUN
ITA 4421/DEL/2017[2011-12]Status: Disposed15/3/2021AY 2011-12
MOHD. RAFI,HALDWANI vs ITO, WARD-1(2), HALDWANI
ITA 5965/DEL/2018[2014-15]Status: Disposed12/3/2021AY 2014-15
SH. HIMANSHU SHUKLA,NEW DELHI vs ITO- 1(4), RUDRAPUR
ITA 6444/DEL/2016[2012-13]Status: Disposed5/3/2021AY 2012-13
DGM-HEAD, CORPORATE TAX OIL AMND NATURAL GAS,DEHRADUN vs DCIT INTERNATIONAL TAXATION, DEHRADUN
ITA 6407/DEL/2016[2013-14]Status: Fixed5/3/2021AY 2013-14
ACIT, NAINITAL vs M/S. THE NAINITAL BANK LTD., UTTRAKHAND
ITA 6018/DEL/2016[2013-14]Status: Disposed5/3/2021AY 2013-14
ITO, HARIDWAR vs M/S. NAVYUG INDUSTRIES, HARIDWAR
ITA 5746/DEL/2016[2012-13]Status: Disposed5/3/2021AY 2012-13
ONGC AS REPRESENTATIVE ASSESSEE OF FEDERAL STATE UNITARY ENTERPRISE- NATIONAL MINING RESEARCH CENTRE- SKOCHINSKY INSTITUTE OF MINING, RUSSIA,DEHRADUN vs ADIT (INTERNATIONAL TAXATION), DEHRADUN
ITA 553/DEL/2016[2010-11]Status: Fixed5/3/2021AY 2010-11
ONGC AS REPRESENTATIVE ASSESSEE OF OPEN JOINT STOCLK COMPANY, DONGIPROSHAKHT, UKRAINE,DEHRADUN vs ADIT (INTERNATIONAL TAXATION), DEHRADUN
ITA 552/DEL/2016[2010-11]Status: Fixed5/3/2021AY 2010-11
ULO SYSTEMS LLC,MUMBAI vs DCIT (INTERNATIONAL TAXATION), DEHRADUN
ITA 5429/DEL/2016[2013-14]Status: Disposed5/3/2021AY 2013-14
ITO, UTTRAKHAND vs M/S. RUDRA WOODPACK PVT. LTD., ROORKEE
ITA 5239/DEL/2016[2008-09]Status: Disposed5/3/2021AY 2008-09
DCIT, NEW DELHI vs M/S. HILLWAYS CONSTRUCTION PVT. LTD., UTTRAKHAND
ITA 5168/DEL/2016[2012-13]Status: Disposed5/3/2021AY 2012-13
DCIT, DEHRADUN vs M/S. GANGA REALTORS (P) LTD., DEHRADUN
ITA 4862/DEL/2016[2010-11]Status: Disposed5/3/2021AY 2010-11
SHRI DURGA VERMA,DEHRADUN vs DCIT, DEHRADUN
ITA 4753/DEL/2016[2009-10]Status: Disposed5/3/2021AY 2009-10
SHRI PURAN VERMA,DEHRADUN vs DCIT, DEHRADUN
ITA 4752/DEL/2016[2006-07]Status: Disposed5/3/2021AY 2006-07
ONGC AS REPRESENTATIVE ASSESSEE OF UNIVERSITY OF CALGARY, ALBERTA, CANADA,DEHRADUN vs DCIT (INTERNATIONAL TAXATION), DEHRADUN
ITA 3525/DEL/2016[2012-13]Status: Fixed5/3/2021AY 2012-13
ONGC AS REPRESENTATIVE ASSESSEE OF PETROLEUM CONSULTING AND TRAINING LTD., UK,DEHRADUN vs DCIT (INTERNATIONAL TAXATION), DEHRADUN
ITA 1333/DEL/2016[2011-12]Status: Fixed5/3/2021AY 2011-12