← All Benches
ITAT Dehradun Bench
1,438 judgments
UMESH CHANDRA CHAUBE,INDORE vs DCIT, CIRCLE HARIDWAR, UTTARAKHAND
ITA 2611/DEL/2018[2013-14]Status: Disposed21/12/2021AY 2013-14
SHRI DESHPAL SINGH KOHLI,DEHRADUN vs DCIT, DEHRADUN
ITA 2196/DEL/2017[2011-12]Status: Disposed20/12/2021AY 2011-12
BG EXPLORATION & PRODUCTION INDIA LIMITED,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX DDIT/ADIT (INTERNATIONAL TAXATION ) CIRCLE-1, DEHRADUN
ITA 7/DDN/2021[2016-17]Status: Disposed14/12/2021AY 2016-17
DCIT, CENTRAL CIRCLE, DEHRADUN vs SWARNGANGA CONSTRUCTION P.LTD, BHILWARA
ITA 186/DDN/2019[2012-13]Status: Disposed14/12/2021AY 2012-13
DIKSHA PROPERTIES,DEHRADUN vs DCIT CENTRAL CIRCLE, DEHRADUN
ITA 42/DDN/2019[2016-17]Status: Disposed1/12/2021AY 2016-17
ACIT, CIRCLE- 2, DEHRADUN vs UTTRANCHAL JAL VIDYUT NIGAM LTD., DEHRADUN
ITA 743/DEL/2018[2014-15]Status: Disposed1/12/2021AY 2014-15
ADARSH BAL NIKETAN,ROORKEE vs ITO (EXEMPTION), DEHRADUN
ITA 176/DDN/2019[2015-16]Status: Disposed24/11/2021AY 2015-16
ACIT, CIRCLE- 2, DEHRADUN vs UTTARANCHAL JAL VIDYUT NIGAM LTD., DEHRADUN
ITA 5315/DEL/2017[2013-14]Status: Disposed24/11/2021AY 2013-14
ACIT, CIRCLE- 2, DEHRADUN vs UTTARANCHAL JAL VIDYUT NIGAM LTD., DEHRADUN
ITA 5314/DEL/2017[2009-10]Status: Disposed24/11/2021AY 2009-10
ACIT, CIRCLE- 2, DEHRADUN vs UTTARANCHAL JAL VIDYUT NIGAM LTD., DEHRADUN
ITA 5313/DEL/2017[2008-09]Status: Disposed24/11/2021AY 2008-09
ACIT, CIRCLE-2, DEHRADUN vs M/S. UTTARANCHAL JAL VIDYUT NIGAM LTD., DEHRADUN
ITA 5312/DEL/2017[2007-08]Status: Disposed24/11/2021AY 2007-08
ACIT, CIRCLE-2, DEHRADUN vs M/S. UTTARANCHAL JAL VIDYUT NIGAM LTD., DEHRADUN
ITA 5311/DEL/2017[2003-04]Status: Disposed24/11/2021AY 2003-04
DCIT, CIRCLE- II, INTL. TAXATION, DEHRADUN vs R & B FALCON (A) PTY LTD., DEHRADUN
ITA 4642/DEL/2017[2013-14]Status: Disposed24/11/2021AY 2013-14
DCIT, CIRCLE- II, INTL. TAXATION, DEHRADUN vs R & B FALCON (A) PTY LTD., DEHRADUN
ITA 4641/DEL/2017[2012-13]Status: Disposed24/11/2021AY 2012-13
M/S. RASAYANA HOTEL,NEW DELHI vs ITO, UTTRAKHAND
ITA 2717/DEL/2017[2010-11]Status: Disposed24/11/2021AY 2010-11
M/S. KOHLI REATORS (P) LTD.,NEW DELHI vs DCIT, DEHRADUN
ITA 2197/DEL/2017[2011-12]Status: Disposed24/11/2021AY 2011-12
DCIT, CIRCLE- 1, INTERNATIONAL TAXATION, DEHRADUN vs TRANSOCEAN OFFSHORE DEEPWATER DRILLING INC, DEHRADUN
ITA 6175/DEL/2017[2013-14]Status: Disposed22/11/2021AY 2013-14
DCIT (INTERNATIONAL TAXATION),CIRCLE-2, DEHRADUN vs TRANSOCEAN OFFSHORE INTERNATIONAL VENTURE LTD., NOIDA
ITA 6174/DEL/2017[2012-13]Status: Disposed22/11/2021AY 2012-13
DCIT, CIRCLE- I, INTL. TAXATION, DEHRADUN vs DEEPWATER PACIFIC 1 INC., DEHRADUN
ITA 6001/DEL/2017[2013-14]Status: Disposed22/11/2021AY 2013-14
DCIT, CIRCLE- II, (INTERNATIONAL TAXATION), DEHRADUN vs SUNDOWNER OFFSHORE INTERNATIONAL (BERMUDA) LTD., DEHRADUN
ITA 4643/DEL/2017[2014-15]Status: Disposed22/11/2021AY 2014-15
