← All Benches
ITAT Dehradun Bench
1,438 judgments
CHACK DE INDIA FOREX PVT. LTD.,DEHRADUN vs ITO, RISHIKESH
ITA 2461/DEL/2017[2013-14]Status: Disposed27/4/2022AY 2013-14
GULSHAN KUMAR,DEHRADUN vs ITO, WARD- 1(3), DEHRADUN
ITA 7350/DEL/2017[2012-13]Status: Disposed26/4/2022AY 2012-13
BG EXPLORATION & PRODUCTION INDIA LIMITED,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, DDIT/ADIT (INTERNATIONAL TAXATION), CIRCLE -1, DEHRADUN
ITA 5/DDN/2022[2017-2018]Status: Disposed31/3/2022AY 2017-2018
SHRI VARDHAN GHILDIYAL,DEHRADUN vs THE INCOME TAX OFFICER, WARD-1(2)(5), DEHRADUN
ITA 18/DDN/2021[2017-2018]Status: Disposed31/3/2022AY 2017-2018
M/S. SARASWATI DYNAMICS PVT. LTD.,ROORKEE vs ACIT, HARIDWAR
ITA 2979/DEL/2017[2009-10]Status: Disposed31/3/2022AY 2009-10
METRO FROZEN FRUIT & VEGETABLES PVT. LTD.,ROORKEE vs DCIT, CIRCLE, HARIDWAR
ITA 1555/DEL/2019[2009-10]Status: Disposed8/3/2022AY 2009-10
KAUSHAL SHARMA,HARIDWAR vs DCIT, CIRC LE, HARIDWAR
ITA 75/DDN/2019[2013-14]Status: Disposed24/2/2022AY 2013-14
BALJEET SADHNA KENDER TRUST,HARIDWAR vs CIT(E), LUCKNOW
ITA 364/DEL/2019[-]Status: Disposed23/2/2022
BALJEET SADHNA KENDER TRUST,HARIDWAR vs CIT(E), LUCKNOW
ITA 363/DEL/2019[-]Status: Disposed23/2/2022
MOHD. SHARIQ,DEHRADUN vs DCIT CIRCLE-01, DEHRADUN
ITA 3144/DEL/2019[2014-15]Status: Disposed23/2/2022AY 2014-15
SURENDRA SINGH,HARIDWAR vs DCIT CIRCLE, HARIDWAR
ITA 3094/DEL/2019[2014-15]Status: Disposed23/2/2022AY 2014-15
GRAEME JONATHAN HARMS,NOIDA vs ITO, WARD-1 (INTERNATIONAL TAXATION), DEHRADUN
ITA 5670/DEL/2018[2015-16]Status: Disposed21/2/2022AY 2015-16
MANOJ KUMAR SHARMA,DEHRADUN vs ITO, WARD-1(5), DEHRADUN
ITA 5201/DEL/2018[2008-09]Status: Disposed21/2/2022AY 2008-09
TRANSOCEAN OFFSHORE DEEPWATER DRILLING INC,NOIDA vs DCIT, CIRCLE- 2, INTERNATIONAL TAXATION, DEHRADUN
ITA 5896/DEL/2017[2013-14]Status: Disposed28/1/2022AY 2013-14
TRANSOCEAN OFFSHORE INTERNATIONAL VENTURE LTD.,NOIDA vs DCIT (INTERNATIONAL TAXATION),CIRCLE-2, DEHRADUN
ITA 5895/DEL/2017[2012-12]Status: Disposed28/1/2022AY 2012-12
ACIT, CIRCLE- 2, DEHRADUN vs RAJESH BALLABH, DEHRADUN
ITA 44/DEL/2018[2014-15]Status: Disposed19/1/2022AY 2014-15
ACIT, CIRCLE- 3, NAINITAL vs MARUTI NANDAN SAH, NAINITAL
ITA 4508/DEL/2018[2009-10]Status: Disposed24/12/2021AY 2009-10
KUMAON MANDAL VIKAS NIGAM LTD.,NAINITAL vs ACIT, CIRCLE- 3, NAINITAL
ITA 4468/DEL/2018[2012-13]Status: Disposed24/12/2021AY 2012-13
ACIT, UTTRAKHAND vs M/S. UTTARANCHAL JAL VIDYUT NIGAM LTD., DEHRADUN
ITA 736/DEL/2017[2012-13]Status: Disposed24/12/2021AY 2012-13
RAMESH CHAND,ROORKEE vs DCIT, CIRCLE, HARIDWAR
ITA 4390/DEL/2018[2007-08]Status: Disposed21/12/2021AY 2007-08
