← All Benches
ITAT Dehradun Bench
1,438 judgments
SAMSUNG HEAVY INDUSTRIES CO. LTD.,GURGAON vs DCIT (INTERNATIONAL TAXATION), DEHRADUN
ITA 873/DEL/2017[2012-13]Status: Disposed22/12/2023AY 2012-13
DCIT, CIRCLE- 1, INTERNATIONAL TAXATION, DEHRADUN vs GAIA SHIP MANAGEMENT AS, MUMBAI
ITA 7476/DEL/2017[2014-15]Status: Disposed22/12/2023AY 2014-15
KEVIN INTERNATIONAL,HARIDWAR vs DCIT, CIRCLE HARIDWAR, HARIDWAR
ITA 5363/DEL/2017[2012-13]Status: Disposed22/12/2023AY 2012-13
DCIT, CIRCLE- II, INTL. TAXATION, DEHRADUN vs WEATHERFORD OEL TOOLS MIDDLE EAST LTD., DEHRADUN
ITA 4424/DEL/2017[2012-13]Status: Disposed22/12/2023AY 2012-13
DCIT (INTERNATIONAL TAXATION), DEHRADUN vs M/S. SAMSUNG HEAVY INDUSTRIES CO. LTD., GURGAON
ITA 1315/DEL/2017[2008-09]Status: Disposed22/12/2023AY 2008-09
LATE SHRI CHANDRA PRAKASH CHAUDHARY THROUGH LEAGAL HEIR MRS. ANJU CHAUDHARY,NEW DELHI vs DCIT, CIRCLE- 1, DEHRADUN
ITA 4259/DEL/2018[2009-10]Status: Disposed18/12/2023AY 2009-10
LATE SHRI CHANDRA PRAKASH CHAUDHARY THROUGH LEAGAL HEIR MRS. ANJU CHAUDHARY,NEW DELHI vs DCIT, CIRCLE- 1, DEHRADUN
ITA 4258/DEL/2018[2008-09]Status: Disposed18/12/2023AY 2008-09
AZAD ALI (DECEASED) THROUGH L/H NAZIRAN KHATOON,DEHRADUN vs ITO, WARD- 1(1), DEHRADUN
ITA 3844/DEL/2018[2007-08]Status: Disposed15/12/2023AY 2007-08
AMAR NATH AHUJA,DEHRADUN vs DCIT, CENTRAL CIRCLE, DEHRADUN
ITA 8349/DEL/2018[2016-17]Status: Disposed7/12/2023AY 2016-17
NAINITAL DISTRICT CO-OPERATIVE BANK,HALDWANI vs ACIT, CIRCLE-1, HALDWANI
ITA 4092/DEL/2018[2010-11]Status: Disposed5/12/2023AY 2010-11
M/S. UTTARAKHAND PURV SAINIK KALYAN NIGAM LTD.,DEHRADUN vs ITO, DEHRADUN
ITA 3072/DEL/2016[2012-13]Status: Disposed28/11/2023AY 2012-13
M/S. UTTARAKHAND PURV SAINIK KALYAN NIGAM LTD.,DEHRADUN vs ITO, DEHRADUN
ITA 3071/DEL/2016[2011-12]Status: Disposed28/11/2023AY 2011-12
MAYANK SINGH MEHRA,NAINITAL vs ITO, NAINITAL
ITA 100/DDN/2019[2010-11]Status: Disposed23/11/2023AY 2010-11
MAA UMA AGRIFOODS PVT. LTD.,U S NAGAR vs ITO, WARD1(4), RUDRAPUR
ITA 4137/DEL/2018[2014-15]Status: Disposed23/11/2023AY 2014-15
SH. CHANDRA KANT CHAHAL,DEHRADUN vs ITO, DEHRADUN
ITA 2813/DEL/2017[2011-12]Status: Disposed22/11/2023AY 2011-12
MAHAVEER AUDHOGIK ASTHAN (SANSTHAN),NAINITAL vs ITO, HALDWANI
ITA 4545/DEL/2018[2008-09]Status: Disposed21/11/2023AY 2008-09
DCIT, CIRCLE- II, INTL. TAXATION, DEHRADUN vs WESTERN GECO INTERNATIONAL LTD., DEHRADUN
ITA 4422/DEL/2017[2013-14]Status: Disposed21/11/2023AY 2013-14
ITO, HARIDWAR vs M/S. PRITY JAIN PROP., HARIDWAR
ITA 5745/DEL/2016[2013-14]Status: Disposed21/11/2023AY 2013-14
NAINITAL DISTRICT CO-OPERATIVE BANK,HALDWANI vs DCIT, CIRCLE-1, HALDWANI
ITA 77/DDN/2019[2011-12]Status: Disposed31/10/2023AY 2011-12
NAINITAL DISTRICT CO-OPERATIVE BANK,HALDWANI vs ACIT, CIRCLE-1, HALDWANI
ITA 4091/DEL/2018[2009-10]Status: Disposed31/10/2023AY 2009-10
