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ITAT Dehradun Bench

1,438 judgments

THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), DEHRADUN vs SENIOR CITIZEN HOME COMPLEX WELFARE SOCIETY, GREATER NOIDA

ITA 9/DDN/2022[2000-2001]Status: Disposed27/1/2025AY 2000-2001

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), DEHRADUN vs SENIOR CITIZEN HOME COMPLEX WELFARE SOCIETY, GREATER NOIDA

ITA 8/DDN/2022[1999-2000]Status: Disposed27/1/2025AY 1999-2000

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

DCIT, CENTRAL CIRCLE, DEHRADUN vs R.B. ENTERPRISES, DEHRADUN

ITA 4/DDN/2019[2010-11]Status: Disposed27/1/2025AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

M/S. R.B. ENTERPRISES,DEHRADUN vs DCIT, DEHRADUN

ITA 3501/DEL/2017[2008-09]Status: Disposed27/1/2025AY 2008-09

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

M/S. R.B. ENTERPRISES,DEHRADUN vs DCIT, DEHRADUN

ITA 3500/DEL/2017[2003-04]Status: Disposed27/1/2025AY 2003-04

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

RAVINDER JAIN HUF,DEHRADUN vs ITO, WARD- 2(2), DEHRADUN

ITA 63/DDN/2019[2014-15]Status: Disposed22/1/2025AY 2014-15

Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)

UTTARAKHAND ENVIRONMENT PROTECTION & POLLUTION CONTROL BOARD,DEHRADUN vs DCIT, EXEMPTION CIRCLE, GHAZIABAD

ITA 5092/DEL/2018[2010-11]Status: Disposed15/1/2025AY 2010-11

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

UTTARAKHAND ENVIRONMENT PROTECTION & POLLUTION CONTROL BOARD,DEHRADUN vs ITO (E), DEHRADUN

ITA 3194/DEL/2018[2014-15]Status: Disposed15/1/2025AY 2014-15

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

UTTARAKHAND ENVIRONMENT PROTECTION & POLLUTION CONTROL BOARD,DEHRADUN vs ITO (E), DEHRADUN

ITA 3193/DEL/2018[2013-14]Status: Disposed15/1/2025AY 2013-14

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

UTTARAKHAND ENVIRONMENT PROTECTION & POLLUTION CONTROL BOARD,DEHRADUN vs ITO (E), DEHRADUN

ITA 3192/DEL/2018[2012-13]Status: Disposed15/1/2025AY 2012-13

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

UTTARAKHAND ENVIRONMENT PROTECTION & POLLUTION CONTROL BOARD,DEHRADUN vs ITO (E), DEHRADUN

ITA 3191/DEL/2018[2011-12]Status: Disposed15/1/2025AY 2011-12

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

DCIT, DEHRADUN vs M/S INSTITUTE OF CLINICAL RESEARCH (INDIA) SOCIETY,, DEHRADUN

ITA 3927/DEL/2012[2008-09]Status: Disposed15/1/2025AY 2008-09

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

INSTITUTE OF CLINICAL RESEARCH (INDIA) SOCIETY,DEHRADUN vs ACIT, DEHRADUN

ITA 4207/DEL/2010[2006-07]Status: Disposed15/1/2025AY 2006-07

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

SHRIYANCE JAIN,HARIDWAR vs ITO, WARD-1(3)(3), HARIDWAR

ITA 2707/DEL/2018[2014-15]Status: Disposed8/1/2025AY 2014-15

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

AKRAM,ROORKEE vs DCIT, CIRCLE, HARIDWAR

ITA 6373/DEL/2017[2009-10]Status: Disposed7/1/2025AY 2009-10

Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)

SHRI KRISHNA EDUCATIONAL TRUST,KURUKSHETRA vs DCIT CENTRAL CIRCLE, DEHRADUN

ITA 170/DDN/2019[2011-12]Status: Disposed22/12/2023AY 2011-12

SHRI KRISHNA EDUCATIONAL TRUST,KURUKSHETRA vs DCIT CENTRAL CIRCLE, DEHRADUN

ITA 169/DDN/2019[2010-11]Status: Disposed22/12/2023AY 2010-11

SHRI KRISHNA EDUCATIONAL TRUST,KURUKSHETRA vs DCIT CENTRAL CIRCLE, DEHRADUN

ITA 168/DDN/2019[2009-10]Status: Disposed22/12/2023AY 2009-10

SHRI KRISHNA EDUCATIONAL TRUST,KURUKSHETRA vs DCIT CENTRAL CIRCLE, DEHRADUN

ITA 167/DDN/2019[2008-09]Status: Disposed22/12/2023AY 2008-09

DCIT, CIRCLE- 2, INTERNATIONAL TAXATION, DEHRADUN vs GAIA SHIP MANAGEMENT AS, MUMBAI

ITA 5304/DEL/2018[2015-16]Status: Disposed22/12/2023AY 2015-16