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ITAT Cuttack Bench

3,788 judgments

ODISHA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION(IDCO),BHUBANESWAR vs DY COMMISSIONER OF INCOME TAX, CIRCLE-4(1), BHUBANESWAR, BHUBANESWAR

ITA 365/CTK/2024[2015-16]Status: Disposed11/11/2024AY 2015-16

ROYAL MAHANAGAR DEVELOPERS,BHUBANESWAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(1), BHUBANESWAR

ITA 362/CTK/2024[2016-2017]Status: Heard11/11/2024AY 2016-2017

ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), SAMBALPUR vs THE KORAPUT CENTRAL COOPERATIVE BANK LTD, JEYPORE

ITA 289/CTK/2024[2015-16]Status: Disposed11/11/2024AY 2015-16

INCOME TAX OFFICER(TDS), CUTTACK vs DIRECTORATE OF ANIMAL HUSBANDRY VETY SERVICES, CUTTACK

ITA 424/CTK/2024[2015-16]Status: Disposed29/10/2024AY 2015-16

INCOME TAX OFFICER (TDS), CUTTACK vs DIRECTORATE OF ANIMAL HUSBANDRY VETY SERVICES, CUTTACK

ITA 423/CTK/2024[2015-16]Status: Disposed29/10/2024AY 2015-16

INCOME TAX OFFICER(TDS) CUTTACK, CUTTACK vs DIRECTORATE OF ANIMAL HUSBANDRY AND VETY SERVICES, CUTTACK

ITA 422/CTK/2024[2013-14]Status: Disposed29/10/2024AY 2013-14

INCOME TAX OFFICER(TDS), CUTTACK vs DIRECTORATE OF ANIMAL HUSBANDRY AND VETY SERVICES, CUTTACK

ITA 421/CTK/2024[2013-14]Status: Disposed29/10/2024AY 2013-14

INCOME TAX OFFICER(TDS), CUTTACK vs DIRECTORATE OF ANIMAL HUSBANDRY AND VETY SERVICES, CUTTACK

ITA 420/CTK/2024[2013-14]Status: Disposed29/10/2024AY 2013-14

HAMIDA KHATOON,KOLKATA vs DY.CIT,CIRCLE-2(1), BHUBANESWAR

ITA 353/CTK/2024[2017-18]Status: Disposed28/10/2024AY 2017-18

SARASWATHI SISHU MANDIR PARICHALANA SAMITI,SAMBALPUR vs ITO,EXEMPTION WARD, SAMBALPUR

ITA 387/CTK/2024[2024-25]Status: Disposed24/10/2024AY 2024-25

SIDHARTH CONSTRUCTION AND TRADING PVT. LTD,CUTTACK vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), CUTTACK

ITA 386/CTK/2024[2017-18]Status: Disposed24/10/2024AY 2017-18

SIDHARTH CONSTRUCTION AND TRADING PVT. LTD,CUTTACK vs DCIT CIRCLE-2(1), CUTTACK, CUTTACK

ITA 385/CTK/2024[2016-17]Status: Disposed24/10/2024AY 2016-17

SIDHARTH CONSTRUCTION AND TRADING PVT. LTD,CUTTACK vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), CUTTACK

ITA 384/CTK/2024[2015-16]Status: Disposed24/10/2024AY 2015-16

SIDHARTH CONSTRUCTION AND TRADING PVT. LTD,CUTTACK vs ASST. COMMISSIONER CIRCLE-2(1). CUTTACK, CUTTACK

ITA 383/CTK/2024[2012-13]Status: Disposed24/10/2024AY 2012-13

SIDHARTH CONSTRUCTION AND TRADING PVT. LTD,CUTTACK vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), CUTTACK

ITA 382/CTK/2024[2013-14]Status: Disposed24/10/2024AY 2013-14

SUBHADRA MAHATAB SEVA SADAN,BHUBANESWAR vs ACIT-ITO NEAC DELHI ITO (EXEMPTION) BHUBANESWAR, BHUBANESWAR

ITA 379/CTK/2024[2019-2020]Status: Disposed24/10/2024AY 2019-2020

JALAN EDUCATIONAL TRUST,SAMBALPUR vs INCOME TAX OFFICER, EXEMPTION WARD, SAMBALPUR, SAMBALPUR

ITA 378/CTK/2024[2025-26]Status: Disposed24/10/2024AY 2025-26

STATE POLLUTION CONTROL BOARD ODISHA,BHUBANESWAR vs ITO, WARAD 5(2), BHUBANESWAR, BHUBANESWAR

ITA 301/CTK/2024[2017-18]Status: Disposed24/10/2024AY 2017-18

SURYANSH HOTELS AND RESORTS PRIVATE LIMITED,KHORDHA vs INCOEM TAX OFFICER WARD-1(4), BHUBANESWAR, BHUBANESWAR

ITA 407/CTK/2024[2013-14]Status: Disposed23/10/2024AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, SAMBALPUR, SECOND FLOOR, AAYAKAR BHAWAN vs SHIVOM MINERALS LIMITED, ROURKELA

ITA 393/CTK/2024[2009-10]Status: Heard23/10/2024AY 2009-10