← All Benches
ITAT Cuttack Bench
3,788 judgments
TELUGU UNION BAPTIST CHURCH,BERHAMPUR vs ASST DIRECTOR OF INCOME TAX, CPC
ITA 374/CTK/2024[2019-20]Status: Heard19/11/2024AY 2019-20
THE KORAPUT CENTRAL COOPERATIVE BANK LTD,JEYPORE, KORAPUT vs ACIT,CIRCLE-1(1), SAMBALPUR
ITA 348/CTK/2024[2015-16]Status: Heard19/11/2024AY 2015-16
ABHISEK EDUCATIONAL AND CHARITABLE TRUST,BHUBANESWAR vs INCOME TAX OFFICER, EXEMPTION WARD, BHUBANESWAR, PRATYAKSHA KAR BHAWAN,
ITA 346/CTK/2024[2017-18]Status: Heard19/11/2024AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX EXEMPTIONS BHUBANESWAR, BHUBANESWAR vs NM LOK KALYAN TRUST, BHUBANESWAR
ITA 429/CTK/2024[2018-19]Status: Heard18/11/2024AY 2018-19
HARISH KUMAR KAYAL,ROURKELA vs ITO,WARD 3 - ROURKELA, ROURKELA
ITA 377/CTK/2024[2018-19]Status: Heard18/11/2024AY 2018-19
THE DHAMRA PORT COMPANY LIMITED,ODISHA vs DCIT,CIRCLE 1(2), BHUBANESWAR, AAYAKAR BHAWAN, RAJASWA VIHAR, BHUBANESWAR, ORISSA
ITA 309/CTK/2024[2017-18]Status: Heard18/11/2024AY 2017-18
GOVINDPUR SERVICE COOPERATIVE SOCIETY LIMITED,BARGARH vs ITO, BARGARH WARD, BARGARH
ITA 434/CTK/2024[2020-21]Status: Heard14/11/2024AY 2020-21
GOVINDPUR SEERVICE COOPERATIVE SOCIETY LIMITED,BARGARH vs ITO, BARGARH WARD, BARGARH
ITA 427/CTK/2024[2018-19]Status: Heard14/11/2024AY 2018-19
DILIP KUMAR JENA,BHUBANESWAR vs DCIT,CIRCLE-1(1), CUTTACK
ITA 409/CTK/2024[2016-17]Status: Heard14/11/2024AY 2016-17
KAILASH AGRAWAL,BARGARH vs INCOME TAX OFFICER, BARGARH
ITA 431/CTK/2024[2013-14]Status: Heard13/11/2024AY 2013-14
KAILASH AGRAWAL,BARGARH vs ITO, BARGARH WARD, BARGARH
ITA 430/CTK/2024[2013-14]Status: Heard13/11/2024AY 2013-14
ARYA AGRI AND AQUA PRIVATE LIMITED,BHUBANESWAR vs DY CIT, CIRCLE 1(1), BHUBANESWAR
ITA 338/CTK/2024[2017-18]Status: Heard13/11/2024AY 2017-18
AJAYA KISHORE MOHAPATRA,BHUBANESWAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1), BHUBANESWAR, BHUBANESWAR
ITA 433/CTK/2024[2017-18]Status: Heard12/11/2024AY 2017-18
L N FINANCE COOPERATIVE SOCIETY LIMITED,TARAPUR vs ITO, WARD PARADEEP, PARADEEP
ITA 337/CTK/2024[2014-15]Status: Heard12/11/2024AY 2014-15
PRASANTA KUMAR PANDA,PHULBANI, ODISHA vs ITO, PHULBANI WARD, PHULBANI
ITA 432/CTK/2024[2014-2015]Status: Heard11/11/2024AY 2014-2015
PURNA CHANDRA SARAB,KANDHAMAL vs ITO,WARD-1, CUTTACK
ITA 428/CTK/2024[2015-16]Status: Heard11/11/2024AY 2015-16
PRASANTA PANDA,KHAJURIPADA,KANDHAMALA vs ITO,PHULBANI WARD, PHULBANI
ITA 426/CTK/2024[2013-2014]Status: Heard11/11/2024AY 2013-2014
GOURAB AGARWAL,BHADRAK vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE BALASORE, BALASORE
ITA 414/CTK/2024[2017-18]Status: Heard11/11/2024AY 2017-18
NANDIKISHOR TRIPATHY,SAMBALPUR vs ITO,WARD-1, PALANPUR
ITA 381/CTK/2024[2016-17]Status: Heard11/11/2024AY 2016-17
ORGANISATION FOR DEVELOPMENT INTEGRATED SOCIAL AND HEALTH ACTION,BHUBANESWAR vs ITO,EXEMPTION WARD, BHUBANESWAR
ITA 380/CTK/2024[2025-26]Status: Heard11/11/2024AY 2025-26
