ITAT Cuttack Bench
3,788 judgments
SARASWATI SHISHU VIDYA MANDIR PARICHALANA SAMITI,PURI vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
SHRI DUVVURU RL REDDY, VICE PRESIDENT (KZ), SHRI RAKESH MISHRA (Accountant Member)
ODISHA ECO TOURISM FOUNDATION TRUST,PURI vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
the Tribunal raising the following grounds of appeal: “1. That the Ld. Commissioner of Income Tax (Exemptions) erred in law and on facts in rejecting the application for registration under Section 80G of the Income Tax Act 1961 without providing a speaking order, despite the appellant fulfilling all statutory requirements and submitting requisite documents. 2. That the Ld. Commissioner of Income Tax (Exemptions) failed to appreciate that the activities of the trust are genuine and being car
PURI ROTARY CHARITABLE TRUST,PURI vs COMMISSIONER-OF-INCOME TAX(EXEMPTION),, HYDERABAD
SHRI DUVVURU RL REDDY, VICE PRESIDENT (KZ), SHRI RAKESH MISHRA (Accountant Member)
BHAKTA DASIA SMRUTI COMMITTEE,PURI vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
SHRI DUVVURU RL REDDY, VICE PRESIDENT (KZ), SHRI RAKESH MISHRA (Accountant Member)
RURAL EDUCATIONAL ACTIVITIES FOR DEVELOPMENT,BERHAMPUR vs COMMISSIONER-OF-INCOME TAX(EXEMPTION), HYDERABAD
BINAPANI EDUCATINAL TRUST,MAYURBHANJ vs COMMISSIONER OF INCOME TAX(EXEMPTION), HYDERABAD, HYDERABAD
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SAINT XAVIER EDUCATIONAL & CHARITABLE TRUST,KHURDA vs CIT(EXEMPTION), HYDERABAD
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SAI INSTITUTE OF INFORMATION TECHNOLOGY AND MANAGEMENT,MAYURBHANJ vs INCOME TAX OFFICER (EXEMPTION WARD), CUTTACK, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
GOPABANDHU DASH,KENDRAPARA vs INCOME TAX OFFICER, KENDRAPARA WARD, KENDRAPARA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
BIJAY KUMAR NAYAK,BALASORE vs INCOME TAX OFFICER, WARD-1, BALASORE, BALASORE
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
BIJAY KUMAR NAYAK,BALASORE vs INCOME TAX OFFICER, WARD-1, BALASORE, BALASORE
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
DCIT(EXEMPTIONS),BHUBANESWAR, BHUBANESWAR vs NABAPRAVAT TRUST, BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
DEBADATTA PRIYADARSHSHAN,CUTTACK vs ITO-WARD-KHURDA, KHURDA
DAYANIDHI PRUSTY,JUNAGARH, ODISHA vs ITO, BHAWANI PATNA WARD, BHAWANIPATNA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
TUFF TUBES ORISSA PRIVATE LIMITED,JANKIA, KHORDHA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(2), BHUBANESWAR, BHUBANESWAR
NILAMADHABA PETROLIUM,MAYURBHANJ vs THE INCOME TAX OFFICER, WARD-2, BARIPADA, BARIPADA
ORISSA RENEWABLE ENERGY DEVELOPMENT AGENCY (OREDA,BHUBANESWAR vs DCIT 1(1), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
KESHAV SEVA SANSTHAN,GANJAM vs CIT EXEMPTION, HYDERABAD
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
TANUJA CHHATOI,CUTTACK vs ITO, WARD-2(1),CUTTACK, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
JBS RE-ROLLERS PVT. LTD,ROURKELA vs ASST. COMMISSIONER OF INCOME TAX, ROURKELA, ROURKELA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
