ITAT Cuttack Bench

JATIN PADHI,JEYPORE vs INCOME TAX OFFICER, JEYPORE WARD,, JEYPORE

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

MALECKUNNEL PHILIP VARGHESE,SAMBALPUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, SAMBALPUR, SAMBALPUR

MALECKUNNEL PHILIP VARGHESE,SAMBALPUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, SAMBALPUR, SAMBALPUR

SHYAMA SUNDAR SAMANTA,DHENKANAL vs THE INCOME TAX OFFICER, DHENKANAL WARD, DHENKANAL

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

BIJAY KUMAR PANDA,BALASORE vs INCOME TAX OFFICER, WARD-1, BALASORE, BALASORE

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

BURHANI EXPLOSIVE,SAMBALPUR vs INCOME TAX OFFICER, ITO WARD 1(1),, AAYAKAR BHAWAN, AINTHAPALI, SAMBALPUR

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

MR. SAGIR ALAM KHAN,KEONJHAR vs INCOME TAX OFFICER, KEONJHAR WARD, , KEONJHAR

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

ROYAL EDUCATIONAL AMD RESEARCH SOCIETY,BERHAMPUR ODISHA vs ITO EXEMPTION , BERHAMPUR

PRADEEP KUMAR DAS,BALASORE vs INCOME TAX OFFICER,WARD-1, BALASORE

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

KALAVIKAS KENDRA,CUTTACK vs ITO, EXEMPTION, CUTTACK

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

KALAVIKAS KENDRA,CUTTACK vs ITO, EXEMPTION, CUTTACK

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

DREAM INDIA TRANSFORMATION,NABARANGPUR vs INCOME TAX OFFICER, EXEMPTION WARD, BERHAMPUR

SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)

PRAFULLA KUMAR ROUTRAY,BHUBANESWAR vs ACIT, INTERNATIONAL TAXATION, BHUBANESWAR, BHUBANESWAR

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

NISHA DATA COM LIMITED,ROURKELA vs INCOME TAX OFFICER WARD-3 ROURKELA, ROURKELA

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

NISHA DATA COM LIMITED,ROURKELA vs INCOME TAX OFFICER WARD-3 ROURKELA, ROURKELA

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

MALECKUNNEL PHILIP VARGHESE,SAMBALPUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, SAMBALPUR, SAMBALPUR

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

MALECKUNNEL PHILIP VARGHESE,SAMBALPUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, SAMBALPUR, SAMBALPUR

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

MALECKUNNEL PHILIP VARGHESE,SAMBALPUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, SAMBALPUR, SAMBALPUR

issuance of the notice u/s.153C of the Act, obviously there would also be no satisfaction recorded in the case of the assessee being third party M/s BKD Infrastructure Pvt. Ltd. in respect of the transfer of materials found in the course of search which related to the assessee. This being so, on all this counts, we are of the view that the assessment order passed u/s.144 of the Act in the case of the assessee for the

MALECKUNNEL PHILIP VARGHESE,SAMBALPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, SAMBALPUR, SAMBALPUR

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)

MALECKUNNEL PHILIP VARGHESE,SAMBALPUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE,SAMBALPUR, SAMBALPUR

SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)