ITAT Cuttack Bench
3,788 judgments
ODISO SERVICE COOPERATIVE SOCEITY LTD,JAJPUR vs INCOME TAX OFFICER, JAJPUR ROAD
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
BHARATIYA SIKSHYA BIKASHA SANSTHANA,SIDDHARTHA NAGAR vs ITO, AMBAPUA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
BHARATIYA SIKSHYA BIKASHA SANSTHANA,SIDDHARTHA NAGAR vs ITO, AMBAPUA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
BANER SERVICE COOPERATIVE SOCIETY LIMITED,KALAHANDI vs ITO, BHAWANIPATNA WARD, BHAWANIPATNA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
LATA RAY,BALESWAR vs DCIT, CIRCLE-1(1),CUTTACK, CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
FIREWATTER DISTILLERIES PRIVATE LIMITED,KOMATLAPETA vs DEPUTY COMMISSIONER OF INCOME TAX, BERHAMPUR CIRCLE
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SAGAR MINING AND METALS INDUSTRIES PRIVATE LIMITED,KEONJHAR vs INCOME TAX OFFICER, KEONJHAR WARD, KEONJHAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
MILAN KUMAR SAHOO,KEONJHAR vs INCOME TAX OFFICER, KEONJHAR
the Id. CIT(A) in appellate proceedings nor before the Id. AO in assessment proceedings. However, the Id. AR has made a request before the Bench that if the assessee is given one more opportunity to represent its case before the Id. CIT(A), the assessee could be able to provide all the details before the Id. CIT(A) to substantiate its claim. This being so, in the interest of justice, we grant the assessee one more opportunity to substantiate its claim before the Id. CIT(A) by restoring the
S B CONSTRUCTION,ANGUL vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
KALI PRASANNA PARIDA,PARADEEP vs ITO, WARD, PARADEEP, PARADEEP
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
CUTTACK CENTRAL CO-OPERATIVE BANK LIMITED,CUTTACK vs ITO(TDS), CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
CUTTACK CENTRAL CO-OPERATIVE BANK LIMITED,CUTTACK vs ITO(TDS), CUTTACK
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SHANGA TRUST,PURI vs CIT(EXEMPTION), HYDERABAD
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SOURA BAPTIST CHRISTIAN MANDALI SAMMILANI,GAJAPATI vs CIT (EXEMPTION), HYDERABAD
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
NARAMSETTI PRASAD RAO,BANDHUGAM vs INCOME TAX OFFICER, RAYAGADA, RAYAGADA WARD
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
JAYANTY MOHAPATRA,JAJPUR vs INCOME TAX OFFICER,JAJPUR, JAJPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
PRAVAT KUMAR PATHAL,JAJPUR vs INCOME TAX OFFICER,JAJPUR, JAJPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
RAJESH KUMAR AGRAWAL,SAMBALPUR vs ACIT, SAMBALPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
ORISSA STATE CO-OPERATIVE HANDICRAFTS CORPORATION LIMITED,BHUBANESWAR vs DY.COMMISSIONER OF INCOME TAX, CIRCLE-4(1), BHUBANESWAR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
GUDLA BHASKAR RAO,JEYPORE vs INCOME TAX OFFICER, JEYPORE WARD, JEYPORE
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
