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ITAT Cuttack Bench

3,788 judgments

SANJAYA KUMAR BEHERA,CUTTACK vs ITO, WARD 2(5), CUTTACK, CUTTACK

ITA 291/CTK/2026[2017-18]Status: Disposed25/5/2026AY 2017-18

MAA MANASHA DEVI ALLOYS PRIVATE LIMITED,BHUBANESWAR vs DCIT, CIRCLE-1(1), BHUBANESWAR, BHUBANESWAR

ITA 290/CTK/2026[2020-21]Status: Disposed25/5/2026AY 2020-21

LOK SAHAYOG,GOLAMUNDA vs CIT (EXEMPTION), HYDRABAD, HYDRABAD

ITA 287/CTK/2026[NA]Status: Disposed25/5/2026

BALUNKESWAR BISWAL,PURI vs DCIT, CENTRAL CIRCLE 2 , BHUBANESWAR

ITA 197/CTK/2026[2022-23]Status: Disposed25/5/2026AY 2022-23

BARATAM SRIKANTH,PARLAKHEMUNDI vs DCIT, CICLE-2(1), BHUBANESWAR

ITA 109/CTK/2026[2017-18]Status: Disposed25/5/2026AY 2017-18

THE SUNDARGARH DISTRICT CENTRAL COOPERATIVE BANK LIMITED,SUNDARGARH vs THE INCOME TAX OFFICER(TDS), ROURKELA, ROURKELA

ITA 814/CTK/2025[2018-19]Status: Disposed25/5/2026AY 2018-19

THE SUNDARGARH DISTRICT CENTRAL COOPERATIVE BANK LIMITED,SUNDARGARH vs THE INCOME TAX OFFICER(TDS), ROURKELA, ROURKELA

ITA 813/CTK/2025[2018-19]Status: Disposed25/5/2026AY 2018-19

THE SUNDARGARH DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED,SUNDARGARH vs INCOME TAX OFFICER (TDS),ROURKELA, ROURKELA

ITA 812/CTK/2025[2018-19]Status: Disposed25/5/2026AY 2018-19

THE SUNDARGARH DISTRICT CENTRAL COOPERATIVE BANK LIMITED,SUNDARGARH vs THE INCOME TAX OFFICER(TDS), ROURKELA, ROURKELA

ITA 811/CTK/2025[2017-18]Status: Disposed25/5/2026AY 2017-18

THE SUNDARGARH DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED,SUNDARGARH vs INCOME TAX OFFICER (TDS),ROURKELA, ROURKELA

ITA 810/CTK/2025[2017-18]Status: Disposed25/5/2026AY 2017-18

THE SUNDARGARH DISTRICT CENTRAL COOPERATIVE BANK LIMITED,SUNDARGARH vs THE INCOME TAX OFFICER(TDS), ROURKELA, ROURKELA

ITA 809/CTK/2025[2017-18]Status: Disposed25/5/2026AY 2017-18

THE SUNDARGARH DISTRICT CENTRAL COOPERATIVE BANK LIMITED,SUNDARGARH vs THE INCOME TAX OFFICER(TDS), ROURKELA, ROURKELA

ITA 808/CTK/2025[2016-17]Status: Disposed25/5/2026AY 2016-17

THE SUNDARGARH DISTRICT CENTRAL COOPERATIVE BANK LIMITED.,SUNDARGARH vs THE INCOME TAX OFFICER(TDS), ROURKELA, ROURKELA

ITA 807/CTK/2025[2016-17]Status: Disposed25/5/2026AY 2016-17

THE SUNDARGARH DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED,SUNDARGARH vs INCOME TAX OFFICER (TDS), ROURKELA, ROURKELA

ITA 806/CTK/2025[2016-17]Status: Disposed25/5/2026AY 2016-17

THE SUNDARGARH DISTRICT CENTRAL COOPERATIVE BANK LIMITED,.,SUNDARGARH vs THE INCOME TAX OFFICER(TDS), ROURKELA, ROURKELA

ITA 805/CTK/2025[2015-16]Status: Disposed25/5/2026AY 2015-16

THE SUNDARGARH DISTRICT CENTRAL COOPERATIVE BANK LIMITED.,SUNDARGARH vs THE INCOME TAX OFFICER(TDS), ROURKELA, ROURKELA

ITA 804/CTK/2025[2015-16]Status: Disposed25/5/2026AY 2015-16

THE SUNDARGARH DISTRICT CENTRAL COOPERATIVE BANK LIMITED.,SUNDARGARH vs THE INCOME TAX OFFICER(TDS), ROURKELA, ROURKELA

ITA 803/CTK/2025[2015-16]Status: Disposed25/5/2026AY 2015-16

UDAY CHAND JAIN,SAINTALA vs INCOME TAX OFFICER, BOLANGIR

ITA 482/CTK/2025[2018-19]Status: Disposed25/5/2026AY 2018-19

NOCCI BALASORE INFRASTRUCTURE COMPANY,BALASORE vs COMMISSIONER OF INCOME TAX (EXEMPTION), HYDERABAD

ITA 422/CTK/2025[2025-26]Status: Disposed25/5/2026AY 2025-26

ALEKHA JENA,RAGHUNATHPUR GADA SAHI vs ITO WARD-4(1), BHUBANESWAR

ITA 197/CTK/2025[2015-16]Status: Disposed25/5/2026AY 2015-16