← All Benches
ITAT Cuttack Bench
3,788 judgments
AMITA KUMARI PANIGRAHI,DHARAKOTE vs ITO, WARD PHULBANI, PHULBANI
ITA 108/CTK/2026[2022-23]Status: Disposed26/5/2026AY 2022-23
NIKUNJ PANSARI,HOWRAH vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -CUTTACK, CUTTACK
ITA 745/CTK/2025[2019-20]Status: Disposed26/5/2026AY 2019-20
ANIL KUMAR SUREKA,MUMBAI vs DCIT CENTRAL CIRCLE -CUTTACK, CUTTACK
ITA 730/CTK/2025[2019-20]Status: Disposed26/5/2026AY 2019-20
ACIT ROURKELA CIRCLE ROURKELA, UDIT NAGAR vs KEONJHAR CENTRAL COOPERATIVE BANK LIMITED, KEONJHAR
ITA 666/CTK/2025[2017-18]Status: Disposed26/5/2026AY 2017-18
ACIT ROURKELA CIRCLE ROURKELA, UDIT NAGAR vs KEONJHAR CENTRAL COOPERATIVE BANK LIMITED, KEONJHAR
ITA 665/CTK/2025[2017-18]Status: Disposed26/5/2026AY 2017-18
ACIT, ROURKELA CIRCLE, ROURKELA, AAYAKAR BHAWA vs KEONJHAR CENTRAL COOPERATIVE BANK LIMITED, KEONJHAR
ITA 638/CTK/2025[2018-19]Status: Disposed26/5/2026AY 2018-19
KEONJHAR CENTRAL CO-OP BANK LIMITED,KEONJHAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, ROURKELA
ITA 637/CTK/2025[2012-2013]Status: Disposed26/5/2026AY 2012-2013
KEONJHAR CENTRAL CO-OP BANK LIMITED,MAIN ROAD KEONJHARGARH vs ASSISTANT COMMISSIONER OF INCOME-TAX, ROURKELA
ITA 636/CTK/2025[2009-2010]Status: Disposed26/5/2026AY 2009-2010
ACIT, ROURKELA CIRCLE, AAYAKAR BHAWAN vs KEONJHAR CENTRAL COOPERATIVE BANK LIMITED, KEONJHAR
ITA 629/CTK/2025[2014-15]Status: Disposed26/5/2026AY 2014-15
ACIT, ROURKELA CIRCLE, ROURKELA, AAYAKAR BHAWAN vs KEONJHAR CENTRAL COOPERATIVE BANK LIMITED, KEONJHAR
ITA 627/CTK/2025[2017-18]Status: Disposed26/5/2026AY 2017-18
ROUT INFRASTRUCTURE PRIVATE LIMITED,PO- GATIROUTPATNA, BIRIBATI vs DCIT, CENTRAL CIRCLE, CUTTACK, AYAKAR BHAWAN, SELTER CHOUK, TULSIPUR, CUTTACK
ITA 439/CTK/2024[2019-20]Status: Disposed26/5/2026AY 2019-20
ACIT,CENTRAL CIRCLE,CUTTACK, CUTTACK vs ROUT INFRASTRUCTURE PRIVATE LIMITED, GATIROUTPATANA ,CUTTACK
ITA 419/CTK/2024[2019-20]Status: Disposed26/5/2026AY 2019-20
BIKASH KUMAR SAMAL,JAJPUR vs ITO, WARD JAJPUR, JAJPUR
ITA 89/CTK/2026[2020-21]Status: Disposed25/5/2026AY 2020-21
BARATAM SRIKANTH,PARLAKHEMUNDI vs DCIT, CIRCLE-2(1), BHUBANESWAR
ITA 65/CTK/2026[2017-18]Status: Disposed25/5/2026AY 2017-18
AMIT KUMAR NEWATIA,KENDUJHAR, ODISHA vs ITO WARD KEONJHAR, KEONJHAR, ORISSA
ITA 58/CTK/2026[2019-20]Status: Disposed25/5/2026AY 2019-20
LUCKY OFFSET PVT LTD,BERHAMPUR vs DCIT BERHAMPUR CIRCLE, BERHAMPUR
ITA 348/CTK/2026[2013-14]Status: Disposed25/5/2026AY 2013-14
SRADHANJALI PANDA,PURI vs THE INCOME TAX OFFICER, WARD PURI, PURI
ITA 302/CTK/2026[2016-17]Status: Disposed25/5/2026AY 2016-17
MADHUSUDAN SINGHARI,PURI vs D.C.I.T. CIRCLE-2(1), , BHUBANESWAR
ITA 301/CTK/2026[2016-17]Status: Disposed25/5/2026AY 2016-17
BISWANATH JHA,BALANGIR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), SAMBALPUR, SAMBALPUR
ITA 293/CTK/2026[2013-14]Status: Disposed25/5/2026AY 2013-14
BISHWNATH JHA,BALANGIR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), SAMBALPUR, SAMBALPUR
ITA 292/CTK/2026[2013-14]Status: Disposed25/5/2026AY 2013-14