← All Benches

ITAT Cuttack Bench

3,728 judgments

SRI BHABANI SANKAR ROUTRAY,BHUBANESWAR vs ITO, KHURDA WARD, KHURDA

ITA 4/CTK/2017[2011-12]Status: Disposed22/3/2017AY 2011-12

M/S. SUBHASHREE ENTERPRISES,SAMBALPUR vs DCIT, CIRCLE-1(1), SAMBALPUR

ITA 35/CTK/2016[2011-12]Status: Disposed22/3/2017AY 2011-12

PEOPLE'S AWARENESS AND HILLY AREA DEVELOPMENT (PAHAD),KANDHAMALA vs DCIT, BERHAMPUR CIRCLE, BERHAMPUR

ITA 470/CTK/2015[2010-11]Status: Disposed22/3/2017AY 2010-11

HARE KRISHNA VARMA,BHUBANESWAR vs ITO, WARD-2(2), BHUBANESWAR

ITA 450/CTK/2015[2005-06]Status: Disposed22/3/2017AY 2005-06

CHANDAN KUMAR SAHOO,CUTTACK vs ITO, PARADEEP

ITA 43/CTK/2015[2009-10]Status: Disposed22/3/2017AY 2009-10

PRIYABRATA SAMAL,JAJPUR vs ITO, PARADEEP

ITA 179/CTK/2015[2009-10]Status: Disposed22/3/2017AY 2009-10

SWASTIK INGOT PRIVATE LIMITED,ROURKELA vs DCIT, ROURKELA

ITA 104/CTK/2015[2008-09]Status: Disposed22/3/2017AY 2008-09

DEBASIS SAMAL,CUTTACK vs ITO, WARD-2, PARADEEP

ITA 75/CTK/2016[2010-11]Status: Disposed21/3/2017AY 2010-11

RAMKISHAN AGARWAL,ANGUL vs ITO, ANGUL WARD, ANGUL

ITA 438/CTK/2016[2012-13]Status: Disposed21/3/2017AY 2012-13

ASHA MANJARI MISHRA,BHUBANESWAR vs ACIT, BHUBANESWAR

ITA 364/CTK/2015[2010-11]Status: Disposed15/3/2017AY 2010-11

NABAKISHORE DASH,JAGATSINGHPUR vs ITO, PARADEEP

ITA 56/CTK/2014[2008-09]Status: Disposed15/3/2017AY 2008-09

PATRA ENTERPRISERS,CUTTACK vs ACIT, CIRCLE-1(2), CUTTACK

ITA 350/CTK/2016[2007-08]Status: Disposed8/3/2017AY 2007-08

M/S. ADHAR TECHNOLOGIES PVT. LTD.,BHUBANESWAR vs DCIT, CIRCLE-1(1), BHUBANESWAR

ITA 228/CTK/2016[2011-12]Status: Disposed8/3/2017AY 2011-12

BHAGABAN PRASAD SAHU,MAYURBHANJ vs ITO, WARD-1, BARIPADA

ITA 199/CTK/2016[2008-09]Status: Disposed8/3/2017AY 2008-09

M/S. WESTERN ELECTRICITY SUPPLY COMPANY OF ODISHA LTD.,SAMBALPUR vs DCIT, BHUBANESWAR

ITA 289/CTK/2015[2010-11]Status: Disposed8/3/2017AY 2010-11

PURNA CHANDRA BISWAL,CUTTACK vs ITO, CUTTACK

ITA 174/CTK/2015[2009-10]Status: Disposed8/3/2017AY 2009-10

SRI VAIBHAV RAONAK,BHUBANESWAR vs ITO, WARD-1(2), BHUBANESWAR, BHUBANESWAR

ITA 409/CTK/2014[2010-11]Status: Disposed8/3/2017AY 2010-11

YUVODAYA CHARITABLE TRUST,BOLANGIR vs ACIT(EXEMPTIONS), HYDERABAD

ITA 389/CTK/2016[2016-17]Status: Disposed28/2/2017AY 2016-17

SPARSH,RAYAGADA vs CIT(EXEMPTIONS), HYDERABAD

ITA 277/CTK/2015[]Status: Disposed28/2/2017

BISWAJIT DAS,BHUBANESWAR vs ITO, WARD-1(1), BHUBANESWAR, BHUBANESWAR

ITA 493/CTK/2014[2010-11]Status: Disposed28/2/2017AY 2010-11