← All Benches

ITAT Cuttack Bench

3,788 judgments

M/S. SHIVANI EDUCATIONAL & CHARITABLE TRUST,CUTTACK vs ACIT, CUTTACK

ITA 175/CTK/2015[2010-11]Status: Disposed13/7/2017AY 2010-11

ACIT, BHUBANESWAR vs M/S. NEELACHAL GRAMYA BANK, BHUBANESWAR

ITA 58/CTK/2015[2008-09]Status: Disposed12/7/2017AY 2008-09

M/S. CUTTACK CENTRAL CO-OPERATIVE BANK LIMITED,CUTTACK vs ACIT, CUTTACK

ITA 396/CTK/2015[2011-12]Status: Disposed12/7/2017AY 2011-12

M/S. CUTTACK CENTRAL CO-OPERATIVE BANK LIMITED,CUTTACK vs ACIT, CUTTACK

ITA 395/CTK/2015[2010-11]Status: Disposed12/7/2017AY 2010-11

M/S. CUTTACK CENTRAL CO-OPERATIVE BANK LIMITED,CUTTACK vs ACIT, CUTTACK

ITA 394/CTK/2015[2007-08]Status: Disposed12/7/2017AY 2007-08

ACIT, CUTTACK vs M/S. CUTTACK CENTRAL CO-OPERATIVE BANK LIMITED, CUTTACK

ITA 391/CTK/2015[2011-12]Status: Disposed12/7/2017AY 2011-12

ACIT, CUTTACK vs M/S. CUTTACK CENTRAL CO-OPERATIVE BANK LIMITED, CUTTACK

ITA 390/CTK/2015[2010-11]Status: Disposed12/7/2017AY 2010-11

ACIT, CUTTACK vs M/S. CUTTACK CENTRAL CO-OPERATIVE BANK LIMITED, CUTTACK

ITA 389/CTK/2015[2007-08]Status: Disposed12/7/2017AY 2007-08

ACIT, CUTTACK vs M/S. UTKAL HIGHWAYS, CUTTACK

ITA 246/CTK/2015[2010-11]Status: Disposed12/7/2017AY 2010-11

ACIT, BHUBANESWAR vs KAUSHAL ERR METAL PVT. LTD, SUNDERGARH

ITA 117/CTK/2014[2010-11]Status: Disposed12/7/2017AY 2010-11

ACIT, CIRCLE-2(2), BHUBANESWAR, BHUBANESWAR vs PRINTLINK COMPUTER AND COMMUNICATION PVT. LTD., BHUBANESWAR

ITA 497/CTK/2013[2010-11]Status: Disposed12/7/2017AY 2010-11

ACIT, CIRCLE-2(2), BHUBANESWAR, BHUBANESWAR vs PRINTLINK COMPUTER AND COMMUNICATION PVT. LTD., BHUBANESWAR

ITA 496/CTK/2013[2009-10]Status: Disposed12/7/2017AY 2009-10

M/S. UTKAL HIGHWAYS,CUTTACK vs CIT, CUTTACK

ITA 271/CTK/2015[2010-11]Status: Disposed11/7/2017AY 2010-11

ACIT, BHUBANESWAR vs TATWA TECHNOLOGIES PVT. LTD., BHUBANESWAR

ITA 224/CTK/2015[2007-08]Status: Disposed11/7/2017AY 2007-08

ACIT, BHUBANESWAR vs M/S. NILACHAL CARBO METALICKS PVT. LTD., BHUBANESWAR

ITA 154/CTK/2015[2005-06]Status: Disposed11/7/2017AY 2005-06

M/S. BARIPADA URBAN COOPERATIVE BANK LTD.,BARIPADA vs ACIT, BALASORE CIRCLE, BALASORE., BALASORE

ITA 532/CTK/2013[2009-10]Status: Disposed11/7/2017AY 2009-10

GHANASHYAM SAHOO,NAYAGARH vs ITO, KHURDA WARD, KHURDA

ITA 262/CTK/2016[2009-10]Status: Disposed7/7/2017AY 2009-10

GHANASHYAM SAHOO,NAYAGARH vs ITO, KHURDA WARD, KHURDA

ITA 261/CTK/2016[2008-09]Status: Disposed7/7/2017AY 2008-09

M/S. OCL INDIA LIMITED,SUNDERGARH vs DDIT(INTERNATIONAL TAXATION), BHUBANESWAR

ITA 185/CTK/2015[2012-13]Status: Disposed7/7/2017AY 2012-13

RAMESH KUMAR BEHURA,KEONJHAR vs ACIT, CIRCLE-1(1), SAMBALPUR, SAMBALPUR

ITA 454/CTK/2014[2008-09]Status: Disposed7/7/2017AY 2008-09