← All Benches
ITAT Cuttack Bench
3,788 judgments
ACIT, CIRCLE-2(1), SAMBALPUR, SAMBALPUR vs M/S. DIVAKAR ENGINEERING PVT. LTD., SAMBALPUR
ITA 507/CTK/2014[2010-11]Status: Disposed28/2/2018AY 2010-11
KASINATH BEHERA,KEONJHAR vs ACIT, CIRCLE-1(1), SAMBALPUR, SAMBALPUR
ITA 245/CTK/2014[2009-10]Status: Disposed28/2/2018AY 2009-10
SHREE KRISHNA CONTECH PVT. LTD.,BHUBANESWAR vs ITO, WARD-1(4), BHUBANESWAR
ITA 354/CTK/2017[2013-14]Status: Disposed28/2/2018AY 2013-14
SIDHARTHA KUMAR ROUTRAY,BHUBANESWAR vs PRINCIPAL CIT-1, BHUBANESWAR
ITA 183/CTK/2017[2012-13]Status: Disposed28/2/2018AY 2012-13
DCIT, CORPORATE CIRCLE-1(1), BHUBANESWAR vs M/S. THE INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LTD, BHUBANESWAR
ITA 124/CTK/2017[2010-11]Status: Disposed28/2/2018AY 2010-11
ITO, WARD-1, BERHAMPUR vs SRI T. BISWANATH PATRO, GANJAM
ITA 121/CTK/2017[2012-13]Status: Disposed28/2/2018AY 2012-13
HAREKRUSHNA PANIGRAHI,BHUBANESWAR vs ACIT, CIRCLE-2(2), BHUBANESWAR
ITA 19/CTK/2018[2006-07]Status: Disposed26/2/2018AY 2006-07
HAREKRUSHNA PANIGRAHI,BHUBANESWAR vs ACIT, CIRCLE-2(2), BHUBANESWAR
ITA 18/CTK/2018[2005-06]Status: Disposed26/2/2018AY 2005-06
HAREKRUSHNA PANIGRAHI,BHUBANESWAR vs ACIT, CIRCLE-2(2), BHUBANESWAR
ITA 17/CTK/2018[2004-05]Status: Disposed26/2/2018AY 2004-05
HAREKRUSHNA PANIGRAHI,BHUBANESWAR vs ACIT, CIRCLE-2(2), BHUBANESWAR
ITA 16/CTK/2018[2003-04]Status: Disposed26/2/2018AY 2003-04
HAREKRUSHNA PANIGRAHI,BHUBANESWAR vs ACIT, CIRCLE-2(2), BHUBANESWAR
ITA 15/CTK/2018[2002-03]Status: Disposed26/2/2018AY 2002-03
THE CUTTACK ROMAN CATHOLIC DIOCESAN CORPORATION,BHUBANESWAR vs DCIT (EXEMPTIONS), BHUBANESWAR
ITA 55/CTK/2017[2012-13]Status: Disposed26/2/2018AY 2012-13
SOUMYA RANJAN MOHANTY,BHUBANESWAR vs INCOME TAX OFFICER, WARD-4(2), BHUBANESWAR
ITA 421/CTK/2017[2009-10]Status: Disposed31/1/2018AY 2009-10
SOUMYA RANJAN MOHANTY,BHUBANESWAR vs INCOME TAX OFFICER, WARD-4(2), BHUBANESWAR
ITA 420/CTK/2017[2007-08]Status: Disposed31/1/2018AY 2007-08
ITO, WARD-1(3), BHUBANESWAR vs M/S. AEON MEDICAL PVT. LTD., BHUBANESWAR
ITA 251/CTK/2017[2010-11]Status: Disposed31/1/2018AY 2010-11
SMT. ASHA MANJARI MISHRA,BHUBANESWAR vs DCIT, CIRCLE-4(1), BHUBANESWAR
ITA 250/CTK/2017[2012-13]Status: Disposed31/1/2018AY 2012-13
ACIT, CORPORATE CIRCLE-1(2), BHUBANESWAR vs M/S. N.K.BHOJANI PRIVATE LIMITED, BHUBANESWAR
ITA 244/CTK/2017[2010-11]Status: Disposed31/1/2018AY 2010-11
S K MINERAL HANDLING PVT LTD.,KEONJHAR vs JCIT, RANGE-1, CUTTACK
ITA 239/CTK/2017[2012-13]Status: Disposed31/1/2018AY 2012-13
M/S. KHANDELWAL STEEL & PIPES,BHUBANESWAR vs DCIT, CIRCLE-4(1), BHUBANESWAR
ITA 232/CTK/2017[2012-13]Status: Disposed31/1/2018AY 2012-13
ACIT, CORPORATE CIRCLE-1(2), BHUBANESWAR vs M/S. WESTERN ELECTRICITY SUPPLY COMPANY OF ORISSA LIMITED, BHUBANESWAR
ITA 221/CTK/2017[2011-12]Status: Disposed31/1/2018AY 2011-12
